← All Benches
ITAT Mumbai Bench
61,705 judgments
CHANDRASHEKHAR N. TRIVEDI,THANE vs ITO 2(3), THANE
ITA 2279/MUM/2013[2009-10]Status: Disposed1/1/2016AY 2009-10
NESS TECHNOLOGY (INDIA) P.LTD,MUMBAI vs ASST CIT CEN CIR 34, MUMBAI
ITA 7016/MUM/2012[2008-09]Status: Disposed1/1/2016AY 2008-09
ACIT 8(3), MUMBAI vs SYNTEL INTERNATIONAL P.LTD, PUNE
ITA 6861/MUM/2012[2008-09]Status: Disposed1/1/2016AY 2008-09
DEPOSIT INSURANCE & CREDIT GUARANEEE CORPORATION ( DICGC),MUMBAI vs ADDL CIT LTU, MUMBAI
ITA 6830/MUM/2012[2009-10]Status: Disposed1/1/2016AY 2009-10
S.H. KELKAR & CO. P.LTD,MUMBAI vs ADDL CIT 4(3), MUMBAI
ITA 678/MUM/2012[2008-09]Status: Disposed1/1/2016AY 2008-09
SOBHAGYA MAL SINGHVI,MUMBAI vs DCIT 12(3), MUMBAI
ITA 5085/MUM/2012[2008-09]Status: Disposed1/1/2016AY 2008-09
S.H. KELKAR & CO. P.LTD,MUMBAI vs ADDL CIT 4(3), MUMBAI
ITA 4452/MUM/2012[2009-10]Status: Disposed1/1/2016AY 2009-10
ITO 2(2)(4), MUMBAI vs MANISH AJAY DOSHI, MUMBAI
ITA 445/MUM/2012[2005-06]Status: Disposed1/1/2016AY 2005-06
DCIT CIR 3(3), MUMBAI vs TWO BUILDERS AND DEVELOPERS P.LTD, MUMBAI
ITA 3723/MUM/2012[2006-07]Status: Disposed1/1/2016AY 2006-07
BHARAT MAHESH MALHOTRA,THANE vs ITO WD 2(1), THANE
ITA 3637/MUM/2012[2008-09]Status: Disposed1/1/2016AY 2008-09
SUNIL VISHNU MEHTA,MUMBAI vs ITO 11(1)(4), MUMBAI
ITA 2498/MUM/2012[2007-08]Status: Disposed1/1/2016AY 2007-08
STRAPPING SOLUTIONS P.LTD,MUMBAI vs ITO 9(3)(2), MUMBAI
ITA 1926/MUM/2012[2003-04]Status: Disposed1/1/2016AY 2003-04
STELMET MARKETING,MUMBAI vs ASST CIT 12(3), MUMBAI
ITA 8599/MUM/2011[2008-09]Status: Disposed1/1/2016AY 2008-09
ACIT 9(1), MUMBAI vs ENVISION INVESTMENT AND FINANCE P. LTD, MUMBAI
ITA 8041/MUM/2011[2008-09]Status: Disposed1/1/2016AY 2008-09
ENVISION INVESTMENT CONSULTANTS P. LTD( FORMERLY CALLED ENVISON INVESTMENT AND FIANCE P.LTD),MUMBAI vs ADDL CIT RG 9(1), MUMBAI
ITA 7896/MUM/2011[2008-09]Status: Disposed1/1/2016AY 2008-09
ITO 7(3)3, MUMBAI vs TWINCITY GLASS P. LTD, MUMBAI
ITA 7852/MUM/2011[2007-08]Status: Disposed1/1/2016AY 2007-08
SCINIDA INVESTMENTS P. LTD,MUMBAI vs ASST CIT CIR 7(2), MUMBAI
ITA 6431/MUM/2011[1999-00]Status: Disposed1/1/2016AY 1999-00
GILL & CO. P.LTD,MUMBAI vs ADDL CIT CIR 2(1), MUMBAI
ITA 5837/MUM/2011[2008-09]Status: Disposed1/1/2016AY 2008-09
ITO 19(1)(4), MUMBAI vs SAGAR SHOPPING DEVELOPERS, MUMBAI
ITA 5731/MUM/2011[2008-09]Status: Disposed1/1/2016AY 2008-09
SINDHUDURG NAGRI SAHKARI PATPEDHI LTD,MUMBAI vs ASST, CIT CIR 2, KALYAN
ITA 5185/MUM/2011[2007-08]Status: Disposed1/1/2016AY 2007-08