← All Benches

ITAT Mumbai Bench

61,741 judgments

RED HAT INDIA PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI

ITA 2423/MUM/2026[2022-23]Status: Disposed17/8/2026AY 2022-23

JIND HARYANA BORDER TOLL ROAD PRIVATE LIMITED,MUMBAI vs INCOME TAX WARD 6(3)(1), MUMBAI, MUMBAI

ITA 2089/MUM/2026[2014-15]Status: Disposed17/8/2026AY 2014-15

ASHIM ASHITBARAN DESAI,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 16(2), MUMBAI, MUMBAI

ITA 2087/MUM/2026[2022-23]Status: Disposed17/8/2026AY 2022-23

NIRAMAYSEVA FOUNDATION,MUMBAI vs ITO EXEMPTION 2(1), MUMBAI

ITA 1767/MUM/2026[2021-22]Status: Disposed17/8/2026AY 2021-22

DEEPA HEMANT HOON,MUMBAI vs ITO WARD 15(1)(1), MUMBAI

ITA 1191/MUM/2026[2011-12]Status: Disposed17/8/2026AY 2011-12

ITO 41 4 1, MUMBAI vs DELNAZ HOMI SUKHESHWALLA, MUMBAI

ITA 1136/MUM/2026[2017 18]Status: Disposed17/8/2026

DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs BHAVNA BHARAT DAFTARY, MUMBAI

ITA 9520/MUM/2025[2020]Status: Disposed17/8/2026

DCIT-1(3)(1), MUMBAI, MUMBAI vs FARMERSFORTUNE (INDIA) PRIVATE LIMITED, MUMBAI

ITA 943/MUM/2025[2018-19]Status: Disposed17/8/2026AY 2018-19

AMEY MADHAV BAITULE,INDIA vs ITO WARD 3(1), KALYAN, KALYAN

ITA 8671/MUM/2025[2020-2021]Status: Disposed17/8/2026AY 2020-2021

MAAN HOUSING DEVELOPMENT,BORIVALI WEST vs ITO, WARD MUMBAI

ITA 8424/MUM/2025[2018-19]Status: Disposed17/8/2026AY 2018-19

MOHANLAL KANAYALAL PAHUJA,MUMBAI vs DCIT-CC 5(2), MUMBAI

ITA 8181/MUM/2025[2023-24]Status: Disposed17/8/2026AY 2023-24

DCIT CC 52, MUMBAI vs MOHANLAL KANAYALAL PAHUJA, MUMBAI

ITA 8180/MUM/2025[2023-24]Status: Disposed17/8/2026AY 2023-24

ACIT-24(1), PIRAMAL CHAMBERS vs ATUL PROPERTIES, MUMBAI

ITA 8043/MUM/2025[2013-14]Status: Disposed17/8/2026AY 2013-14

ACIT-24(1), MUMBAI, PIRAMAL CHAMBERS vs ATUL PROPERTIES, MUMBAI

ITA 8042/MUM/2025[2012-13]Status: Disposed17/8/2026AY 2012-13

DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI

ITA 6497/MUM/2025[2020-21]Status: Disposed17/8/2026AY 2020-21

DY. COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI

ITA 6496/MUM/2025[2017-18]Status: Disposed17/8/2026AY 2017-18

DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI

ITA 6495/MUM/2025[2015-16]Status: Disposed17/8/2026AY 2015-16

DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI

ITA 6494/MUM/2025[2002-03]Status: Disposed17/8/2026AY 2002-03

DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI

ITA 6493/MUM/2025[1999-00]Status: Disposed17/8/2026AY 1999-00

DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI

ITA 6492/MUM/2025[1998-99]Status: Disposed17/8/2026AY 1998-99