← All Benches
ITAT Mumbai Bench
61,741 judgments
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4.1, MUMBAI, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6207/MUM/2025[1996-97]Status: Disposed17/8/2026AY 1996-97
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4.1, MUMBAI, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6202/MUM/2025[2003-04]Status: Disposed17/8/2026AY 2003-04
DY. COMMISSIONER OF INCMOE TAX, CENTRAL CIRCLE 4.1, MUMBAI, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6201/MUM/2025[2007-08]Status: Disposed17/8/2026AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4.1, MUMBAI, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6199/MUM/2025[2010-11]Status: Disposed17/8/2026AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4.1, MUMBAI, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6198/MUM/2025[2009-10]Status: Disposed17/8/2026AY 2009-10
ACIT-6(1)(1),MUMBAI, MUMBAI vs ADITYA BIRLA REAL ESTATE LIMITED(FORMERLY KNOWNS AS CENTURY TEXTILES AND INDUSTRIES LIMITED), MUMBAI
ITA 4378/MUM/2025[2019-20]Status: Disposed17/8/2026AY 2019-20
DEPUTY COMMISSIONER, MUMBAI vs SPARKLING SOIL PRIVATE LIMITED, MUMBAI
ITA 4270/MUM/2025[2015-16]Status: Disposed17/8/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE 2(2), MUMBAI vs MANSUR ABUBAKER MEHTA, MUMBAI
ITA 3837/MUM/2025[2022-23]Status: Disposed17/8/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE 2(2), MUMBAI vs MANSUR ABUBAKER MEHTA, MUMBAI
ITA 3836/MUM/2025[2021-22]Status: Disposed17/8/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE 2(2), MUMBAI vs MANSUR ABUBAKER MEHTA, MUMBAI
ITA 3835/MUM/2025[2020-21]Status: Disposed17/8/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE 2(2), MUMBAI vs MANSUR ABUBAKER MEHTA, MUMBAI
ITA 3834/MUM/2025[2019]Status: Disposed17/8/2026
DY.COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE 2(2), MUMBAI vs MANSUR ABUBAKER MEHTA, MUMBAI
ITA 3820/MUM/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
MANSUR ABUBAKER MEHTA,MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 3612/MUM/2025[2022-23]Status: Disposed17/8/2026AY 2022-23
MANSUR ABUBAKER MEHTA,MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 3611/MUM/2025[2021-22]Status: Disposed17/8/2026AY 2021-22
MANSUR ABUBAKER MEHTA,MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 3610/MUM/2025[2020-21]Status: Disposed17/8/2026AY 2020-21
MANSUR ABUBAKER MEHTA,MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 3609/MUM/2025[2019-20]Status: Disposed17/8/2026AY 2019-20
MANSUR ABUBAKER MEHTA,MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 3608/MUM/2025[2018-19]Status: Disposed17/8/2026AY 2018-19
MANSUR ABUBAKER MEHTA,MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 3607/MUM/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
MANSUR MEHTA,MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 3606/MUM/2025[2016-17]Status: Disposed17/8/2026AY 2016-17
ADITYA BIRLA REAL ESTATE LIMITED (FORMERLY KNOWN AS CENTURY TEXTILES AND INDUSTRIES LIMITED),MUMBAI vs COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(1), MUMBAI, MUMBAI
ITA 3476/MUM/2025[2019-20]Status: Disposed17/8/2026AY 2019-20
