← All Benches
ITAT Mumbai Bench
61,741 judgments
ABNL INVESTMENT LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX -5, MUMBAI
ITA 3399/MUM/2025[2020-21]Status: Disposed17/8/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs MORGAN CREDITS PRIVATE LIMITED, MUMBAI
ITA 3089/MUM/2025[2018-19]Status: Disposed17/8/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs MORGAN CREDITS PRIVATE LIMITED, MUMBAI
ITA 3088/MUM/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
DICET CREATIVE VENTURES(INDIA) PRIVATE LI(FORMERLY KNOWN AS MORGAN CREDITS PRIVATE LIMITED ),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(4), MUMBAI
ITA 2865/MUM/2025[2018-19]Status: Disposed17/8/2026AY 2018-19
DELUXE RECYCLING INDIA PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER CIRCLE 4(1)(1), MUMBAI
ITA 1764/MUM/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
SAMIR SHANTILAL DOSHI,MUMBAI, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, KAUTILYA BHAVAN, MUMBAI
ITA 1213/MUM/2025[2008-09]Status: Disposed17/8/2026AY 2008-09
NTT INDIA PRIVATE LIMITED,MUMBAI vs ITO, MUMBAI
ITA 6377/MUM/2024[2021-22]Status: Disposed17/8/2026AY 2021-22
RED HAT INDIA PRIVATE LIMITED,MUMBAI vs DCIT, 15(3)(1), MUMBAI
ITA 5800/MUM/2024[2021-22]Status: Disposed17/8/2026AY 2021-22
AMOGH BUILDCON PVT LTD,MUMBAI vs INCOME TAX OFFICER-12(1)-1, MUMBAI
ITA 4118/MUM/2024[2012-13]Status: Disposed17/8/2026AY 2012-13
STATE BANK OF INDIA (SUCCESSOR TO STATE BANK OF MYSORE),MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX -2(2)(1), MUMBAI
ITA 1055/MUM/2022[2017-18]Status: Disposed17/8/2026AY 2017-18
ACIT-2(2)(1), MUMBAI., MUMBAI vs M/S STATE BANK OF INDIA(FORMERLY KNOWN AS STATE BANK OF MYSORE), MUMBAI
ITA 1042/MUM/2022[2017-18]Status: Disposed17/8/2026AY 2017-18
SAS INSTITUTE (INDIA) PVT. LTD.,MUMBAI vs ACIT,CIRCLE- 1(3)(1), MUMBAI
ITA 6672/MUM/2019[2010-11]Status: Disposed17/8/2026AY 2010-11
SAS INSTITUTE (INDIA) PVT. LTD.,MUMBAI vs ACIT,CIRCLE- 1(3)(1), MUMBAI
ITA 6671/MUM/2019[2008-09]Status: Disposed17/8/2026AY 2008-09
STATE BANK OF INDIA,MUMBAI vs ACIT- 2(2)(1), MUMBAI
ITA 3413/MUM/2019[2016-17]Status: Disposed17/8/2026AY 2016-17
DCIT CIR 2(2)(1), MUMBAI vs STATE BANK OF INDIA (SUCCESSOR TO STATE BANK OF MYSORE), MUMBAI
ITA 3412/MUM/2019[2016-17]Status: Disposed17/8/2026AY 2016-17
SIDDHSHEKHA DEVELOPERS LIMITED LIABILITY PARTNERSHIP,MUMBAI vs ITO WARD 22(3)(6), MUMBAI, MUMBAI
ITA 865/MUM/2026[2014-15]Status: Disposed14/8/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs NATIONAL PAYMENT CORPORATION OF INDIA, MUMBAI
ITA 5372/MUM/2026[2010-11]Status: Disposed14/8/2026AY 2010-11
ST BLASE S CHURCH,MUMBAI vs COMMISSIONER OF INCOME EXEMPTIONS MUMBAI, MUMBAI
ITA 5366/MUM/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
NAHAR SARVODAYA HEIGHTS CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER - WARD 41(2)(3), MUMBAI, MUMBAI
ITA 5293/MUM/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
MAALAGA SOCIAL FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5088/MUM/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
