← All Benches
ITAT Mumbai Bench
61,741 judgments
DCIT CC-8(3), MUMBAI, MUMBAI vs MANPREET ESTATES LLP, MUMBAI
ITA 5053/MUM/2026[2018-19]Status: Disposed14/8/2026AY 2018-19
ANAROCK PROPERTY CONSULTANTS PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX-6 MUMBAI, MUMBAI
ITA 4983/MUM/2026[2022-23]Status: Disposed14/8/2026AY 2022-23
ITO-10(1)(1), MUMBAI, MUMBAI vs AMISHA BINAL KORADIA, MUMBAI
ITA 4911/MUM/2026[2012-13]Status: Disposed14/8/2026AY 2012-13
SWANUBHUTI FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4613/MUM/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
DIVYANG FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4610/MUM/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
DCIT CIRCLE 1(1)(1), MUMBAI, MUMBAI vs AASHRAYA BUILDTECH PRIVATE LIMITED, MUMBAI
ITA 447/MUM/2026[2015-16]Status: Disposed14/8/2026AY 2015-16
THE INDIAN SALT MANUFACTURERS ASSOCIATION,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MUMBAI
ITA 4431/MUM/2026[2023-24]Status: Disposed14/8/2026AY 2023-24
RAJESH AND DSOUZA ASSOCIATES,NAVI MUMBAI vs INCOME TAX OFFICER WARD 28(2)(1), MUMBAI, MUMBAI
ITA 4052/MUM/2026[2019-20]Status: Disposed14/8/2026AY 2019-20
SONAL NITIN MANDAVA (FORMERLY KNOWN AS SONAL DESHPANDE),MUMBAI vs ITO 42(3)(4), MUMBAI, MUMBAI
ITA 3924/MUM/2026[2016-17]Status: Disposed14/8/2026AY 2016-17
KAUSHAL YASHWANT AGARWAL,MUMBAI vs DCIT CENTRAL CIRCLE 8(4), MUMBAI
ITA 3922/MUM/2026[2016-17]Status: Disposed14/8/2026AY 2016-17
RAJA RAMASWAMY,MUMBAI vs ITO-WARD 42(3)(2), MUMBAI
ITA 3890/MUM/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
PAS CONSTRUCTION CO,MUMBAI vs INCOME TAX OFFICER 2(2), KALYAN
ITA 3605/MUM/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
YASHPAL CHARAN ACIT, PAREL LAL BAUG vs ALIBABA CLOUD IDIA LLP, ANDHERI EAST
ITA 3496/MUM/2026[2021]Status: Disposed14/8/2026
MANASVI PROJECT PRIVATE LIMITED,MUMBAI vs CIRCLE 4(3)(1), MUMBAI, MUMBAI
ITA 3452/MUM/2026[2014-15]Status: Disposed14/8/2026AY 2014-15
AMAR PLASTICS,MUMBAI vs ACIT, CENTRAL CIRCLE 20(1), MUMBAI
ITA 3335/MUM/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
BANDU MANIKRAO HATWAR,NERUL vs INCOME TAX OFFICER, WARD 28(1)(2), VASHI, NAVI MUMBAI
ITA 3124/MUM/2026[2012-13]Status: Disposed14/8/2026AY 2012-13
MANJU PARAS PORWAL,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX MUMBAI, PIRAMAL CHAMBER, MUMBAI
ITA 2694/MUM/2026[2023-24]Status: Disposed14/8/2026AY 2023-24
SOLAPUR BIO ENERGY SYSTEMS PRIVATE LIMITED,MUMBAI vs ACIT - CIRCLE 15(3)(2), MUMBAI
ITA 2449/MUM/2026[2015-16]Status: Disposed14/8/2026AY 2015-16
SAHIL GEMS (INDIA) LIMITED,MUMBAI vs THE DCIT, CENTRAL CIRCLE 2(3), MUMBAI., MUMBAI
ITA 2182/MUM/2026[2014-15]Status: Disposed14/8/2026AY 2014-15
WESTERN IMAGINARY TRANSCON PVT. LTD.,MUMBAI vs INCOME TAX OFFICER-11(3)(1), MUMBAI, MUMBAI
ITA 1948/MUM/2026[2010-11]Status: Disposed14/8/2026AY 2010-11
