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ITAT Mumbai Bench
61,741 judgments
GOPALJI GANESHPRASAD VAISHYA,VASHI vs ASSESSING OFFICER, VASHI
ITA 6127/MUM/2026[2017-18]Status: Disposed17/8/2026AY 2017-18
DARSHITA SURESHKUMAR CHAUHAN,BORIVALI WEST vs WARD 42(1)(2), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 6116/MUM/2026[2019-20]Status: Disposed17/8/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX- 6(1)(2), MUMBAI, MUMBAI vs AMIT MAHENDRAKUMAR MEHTA, MUMBAI
ITA 599/MUM/2026[2021-22]Status: Disposed17/8/2026AY 2021-22
DIVYESH CHANDRAKANT SEJPAL LEGAL HEIR OF MUKTABEN CHANDRAKANT SEJPAL,NAVI MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(2), MUMBAI
ITA 5131/MUM/2026[2016-17]Status: Disposed17/8/2026AY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5110/MUM/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, BOMBAY
ITA 5102/MUM/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
OMYA INDIA PRIVATE LIMITED,MAHARASHTRA, MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8(2)(1) MUMBAI, MAHARASHTRA, MUMBAI
ITA 5099/MUM/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX 2 1 1 MUMBAI, MUMBAI vs BANK OF INDIA, MUMBAI
ITA 4926/MUM/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX 2 1 1 MUMBAI, MUMBAI vs BANK OF INDIA, MUMBAI
ITA 4925/MUM/2026[2016-17]Status: Disposed17/8/2026AY 2016-17
AMRUT CO-OP. HOUSING SOCIETY LTD.,MUMBAI vs ITO, MUMBAI
ITA 4547/MUM/2026[2021-22]Status: Disposed17/8/2026AY 2021-22
WADHWAGROUP HOLDINGS PRIVATE LIMITED,MUMBAI vs PCIT (CENTRAL), MUMBAI-3, MUMBAI
ITA 4338/MUM/2026[2022-23]Status: Disposed17/8/2026AY 2022-23
BHAGYASHREE ABHIJIT BHATKHANDE,BORIVALI vs INCOME TAX OFFICER WARD 42 1 1 MUMBAI, MUMBAI
ITA 3942/MUM/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
METROPOLITAN EDUCATION TRUST,MUMBAI vs ITO (EXEMPTION) 2(1), MUMBAI, MUMBAI
ITA 3915/MUM/2026[2011-12]Status: Disposed17/8/2026AY 2011-12
BHARAT BALVANTRAI GORADIA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3771/MUM/2026[2011-2012]Status: Disposed17/8/2026AY 2011-2012
BUDDHA SRIDHAR VEERA VENKATA NAGA SATYA,HYDERABAD vs ITO WARD 24(1)(1), MUMBAI
ITA 3434/MUM/2026[2017-18]Status: Disposed17/8/2026AY 2017-18
DCIT-16(2), MUMBAI vs ASHIM ASHITBARAN DESAI, MUMBAI
ITA 3381/MUM/2026[2022-23]Status: Disposed17/8/2026AY 2022-23
PUSHPA S. AMIN,MUMBAI vs ITO-41(4)(3), MUMBAI
ITA 3363/MUM/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
ANTHONY ROCKEY AVERA,THANE vs INCOME TAX OFFICER, KAUTILYA BHAVAN BKC
ITA 3356/MUM/2026[2017-18]Status: Disposed17/8/2026AY 2017-18
SAHIL SALIM ZARI,BYCULLA (EAST) vs ITO INT. TAX, WARD 4(3)(1), MUMBAI
ITA 3340/MUM/2026[2020-21]Status: Disposed17/8/2026AY 2020-21
REMSONS INDUSTRIES LTD,MUMBAI vs CIRCLE13(3)(2), MUMBAI
ITA 2676/MUM/2026[2021-22]Status: Disposed17/8/2026AY 2021-22
