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ITAT Mumbai Bench
61,741 judgments
FAHIM IQBAL KAPADIA,MUMBAI vs ACIT, CIRCLE 23(1), MUMBAI
ITA 6889/MUM/2025[2022-23]Status: Disposed18/8/2026AY 2022-23
FAHIM IQBAL KAPADIA,MUMBAI vs ACIT, CIRCLE 23(1), MUMBAI
ITA 6888/MUM/2025[2020-21]Status: Disposed18/8/2026AY 2020-21
FAHIM IQBAL KAPADIA,MUMBAI vs ACIT CIRCLE 23(1), MUMBAI
ITA 6887/MUM/2025[2019-20]Status: Disposed18/8/2026AY 2019-20
INCOME TAX OFFICER, MUMBAI vs SUGEE REALTY & DEVELOPERS (INDIA) PRIVATE LIMITED, MUMBAI
ITA 6842/MUM/2025[2022-23]Status: Disposed18/8/2026AY 2022-23
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 6164/MUM/2025[2022-23]Status: Disposed18/8/2026AY 2022-23
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5911/MUM/2025[2021-22]Status: Disposed18/8/2026AY 2021-22
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5910/MUM/2025[2020-21]Status: Disposed18/8/2026AY 2020-21
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5909/MUM/2025[2019-20]Status: Disposed18/8/2026AY 2019-20
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5908/MUM/2025[2018-19]Status: Disposed18/8/2026AY 2018-19
MANSUKH GALA,MUMBAI vs ACIT, CC-1(3), MUMBAI
ITA 6033/MUM/2024[2016-17]Status: Disposed18/8/2026AY 2016-17
MANSUKH GALA,MUMBAI vs ACIT,CC-1(3), MUMBAI
ITA 6032/MUM/2024[2015-16]Status: Disposed18/8/2026AY 2015-16
MANSUKH GALA,MUMBAI vs ACIT, CC-1(3), MUMBAI
ITA 6031/MUM/2024[2014-15]Status: Disposed18/8/2026AY 2014-15
MANSUKH GALA,MUMBAI vs ACIT, CC-1(3), MUMBAI
ITA 6030/MUM/2024[2012-13]Status: Disposed18/8/2026AY 2012-13
MANSUKH GALA,MUMBAI vs ACIT, CENTRAL CIRCLE 1 (3), MUMBAI
ITA 6029/MUM/2024[2010-11]Status: Disposed18/8/2026AY 2010-11
SONIYA PUNJABI - ERSTWHILE SONIYA PUNJABI,NAVI MUMBAI vs DY. COMMISSIONER OF INCOME TAX 27(3), MUMBAI, NAVI MUMBAI
ITA 5100/MUM/2024[2006-07]Status: Disposed18/8/2026AY 2006-07
DIVYAKUMAR BHISHAM SAWILANI,MUMBAI vs INCOME TAX OFFICER INT TAX WARD 4(2)(1),, MUMBAI
ITITA 1777/MUM/2025[2022-23]Status: Disposed17/8/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, MUMBAI vs M/S. M B TRADE LINK PVT. LTD., MUMBAI
ITA 884/MUM/2026[2014-15]Status: Disposed17/8/2026AY 2014-15
SINAI MARITIME SERVICES PVT LTD,MUMBAI vs INCOME TAX OFFICER, WD-8(2)(1), MUMBAI
ITA 759/MUM/2026[2023-24]Status: Disposed17/8/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs ABHISHEK PRADEEPKUMAR BANSAL, MUMBAI
ITA 701/MUM/2026[2019-20]Status: Disposed17/8/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs ABANS JEWELS LIMITED, MUMBAI
ITA 700/MUM/2026[2019-20]Status: Disposed17/8/2026AY 2019-20
