← All Benches
ITAT Mumbai Bench
61,741 judgments
MAYFAIR SYMPHONY SPRINGS CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs DDIT, CPC, BENGALURU
ITA 3893/MUM/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
MAYFAIR SYMPHONY SPRINGS CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs DDIT, CPC, BENGALURU
ITA 3892/MUM/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
ROCHE DIABETES CARE INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISIONER OF INCOME TAX - 3(1)(1), MUMBAI
ITA 3845/MUM/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
INCOME TAX OFFICER - 24(2)(1), MUMBAI, MUMBAI vs JET AIRWAYS EMPLOYEES CO OP CREDIT SOCIETY LIMITED, MUMBAI
ITA 3550/MUM/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
ATLANTA CO-OP HOUSING SOCIETY LIMITED,MUMBAI vs WARD 41(3)(1), MUMBAI, MUMBAI
ITA 3467/MUM/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
TAJ TV LIMITED,MAURITIUS vs DCIT(IT)4.1.2, MUMBAI
ITA 3365/MUM/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
GANITA TECHNOLOGIES & SERVICES PVT. LTD. (SUCESSOR IN INTEREST TO VOCATION INVT & FIN CO. PVT. LTD.),MUMBAI vs ACIT 2(3)(1), MUMBAI
ITA 3222/MUM/2026[2009-10]Status: Disposed18/8/2026AY 2009-10
S A REALITY,THANE vs INCOME TAX OFFICER, WARD 2(1), THANE
ITA 2949/MUM/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
REKHA HARKISHAN JAGWANI,MUMBAI vs INCOME TAX OFFICER, WARD 23(3)(1), MUMBAI, MUMBAI
ITA 2709/MUM/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
M/S LSL HOLDINGS PRIVATE LIMITED,MUMBAI vs ITO INT TAX WARD 3(1)(2), MUMBAI, MUMBAI
ITA 2619/MUM/2026[2019-2020]Status: Disposed18/8/2026AY 2019-2020
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs SHRI SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED, PUNE
ITA 2289/MUM/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-4(3), MUMBAI, MUMBAI vs SHRI SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED, PUNE
ITA 2288/MUM/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
ZOHER ABBAS KARACHIWALA,MUMBAI vs DCIT CIRCLE 6(1)(2), MUMBAI, MUMBAI
ITA 2061/MUM/2026[2019-2020]Status: Disposed18/8/2026AY 2019-2020
TAKESHI MARKETING PRIVATE LIMITED,MUMBAI,MAHARASHTRA vs INCOME TAX OFFICER, AAYAKAR BHAVAN
ITA 1690/MUM/2026[2012-13]Status: Disposed18/8/2026AY 2012-13
AMIT RAMESHCHANDRA BHANSALI,MUMBAI vs INCOME TAX OFFICER WARD 22(1)(1), MUMBAI, MUMBAI
ITA 1206/MUM/2026[2017-2018]Status: Disposed18/8/2026AY 2017-2018
DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs SANGAM (INDIA) LIMITED, ANDHERI
ITA 1130/MUM/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
S GUPTA & COMPANY,MUMBAI vs INCOME TAX OFFICER WARD 17(3)(2), MUMBAI
ITA 1103/MUM/2026[2007-08]Status: Disposed18/8/2026AY 2007-08
CYRUS FEROZE VAID,MUMBAI vs DCIT, CIRCLE 42 2 1, MUMBAI
ITA 9097/MUM/2025[2020-21]Status: Disposed18/8/2026AY 2020-21
COUNCIL FOR FAIR BUSINESS PRACTICES,MUMBAI vs INCOME TAX OFFICER, MUMBAI, MUMBAI
ITA 7790/MUM/2025[2023-24]Status: Disposed18/8/2026AY 2023-24
REENA TINAAZ PRIVATE LIMITED,MUMBAI vs THE CIT (APPEALS), MUMBAI
ITA 7539/MUM/2025[2017-18]Status: Disposed18/8/2026AY 2017-18