← All Benches
ITAT Mumbai Bench
61,741 judgments
PARESH VANITLAL SHAH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX 15(1), MUMBAI
ITA 4696/MUM/2025[2011-12]Status: Disposed19/8/2026AY 2011-12
ITO-19.3.1, MUMBAI vs SHEMON JEWELS, MUMBAI
ITA 1401/MUM/2025[2014-15]Status: Disposed19/8/2026AY 2014-15
LAQSHYA MEDIA P.LTD,MUMBAI vs DCIT 10(2)(1), MUMBAI
ITA 500/MUM/2015[2010-11]Status: Disposed19/8/2026AY 2010-11
SMASH FACTOR SPORTS PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), MUMBAI, MUMBAI
ITSSA 427/MUM/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
SMASH FACTOR SPORTS PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), MUMBAI, MUMBAI
ITSSA 426/MUM/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
D Y PATIL INNOVATION FOUNDATION,MUMBAI vs CIT (EXEMPTION), MUMBAI, MUMBAI
ITA 7141/MUM/2026[2026-27]Status: Disposed18/8/2026AY 2026-27
D Y PATIL INNOVATION FOUNDATION,MUMBAI vs CIT(EXEMPTION)MUMBAI, MUMBAI
ITA 7139/MUM/2026[2026-27]Status: Disposed18/8/2026AY 2026-27
SHREE RAMKRISHNA SEVA TRUST,MALAD vs CIT (EXEMPTIONS), MUMBAI
ITA 5118/MUM/2026[2025-26]Status: Disposed18/8/2026AY 2025-26
PALLAVI NILESH KHIMANI,MUMBAI vs INCOME TAX OFFICER - WARD 42(1)(4), MUMBAI
ITA 4985/MUM/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
DIVYANG FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4611/MUM/2026[2026-27]Status: Disposed18/8/2026AY 2026-27
SETH SUNDERDAS AND SONS,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4591/MUM/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
LATE SHRI HARJIRAM PITHAJI PRAJAPATI,MUMBAI vs ITO WARD 19(1)(5), MUMBAI
ITA 4589/MUM/2026[2017-2018]Status: Disposed18/8/2026AY 2017-2018
TUAN GEMS PRIVATE LIMITED,MUMBAI vs I.T.O WARD 11(3)(1), MUMBAI
ITA 4511/MUM/2026[2016-2017]Status: Disposed18/8/2026AY 2016-2017
PREMCHAND MITHAILAL GUPTA,MUMBRA vs INCOME TAX OFFICER, WARD 3(2), THANE, THANE
ITA 4469/MUM/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
HEXAGON VYAPAAR PRIVATE LIMITED,MUMBAI vs ITO, MUMBAI
ITA 4433/MUM/2026[2007-2008]Status: Disposed18/8/2026AY 2007-2008
RAJESH PARASRAM NICHANI,BORIVALI (E) vs 42(1)(4), BANDRA (E)
ITA 4378/MUM/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
MEWARI TOLLY CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4337/MUM/2026[2026-27]Status: Disposed18/8/2026AY 2026-27
AISHWARYA RAI FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4329/MUM/2026[2026-27]Status: Disposed18/8/2026AY 2026-27
SHREE SHANKHESHWAR AND F A,MUMBAI vs ITO-26(2)(1), MUMBAI
ITA 4065/MUM/2026[2018-19]Status: Disposed18/8/2026AY 2018-19
DINESH SHERSINGH AGARWAL,GHATKOPER WEST vs DCIT CIRCLE 8(2)(1), MUMBAI, MUMBAI
ITA 402/MUM/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
