← All Benches
ITAT Madras Bench
2,440 judgments
PPN POWER GENERATING COMPANY vs COMMISSIONER OF INCOME TAX
TCA/60/20183/9/2020
HONOURABLE Mr. JUSTICE T.S.SIVAGNANAM
LULU TECH PARK PVT LTD vs PRINCIPAL COMMISSIONER OF IN
TCA/886/20182/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs CITY LUBRICANTS PVT LTD
TCA/439/20182/9/2020
Hon`ble Mr.Justice T.S.SIVAGNANAM
THE COMMISSIONER OF vs M/S. ALLSEC TECHNOLOGIES
TCA/375/20182/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
S.R.S.FABRICS vs THE INCOME TAX OFFICER
TCA/360/20172/9/2020
HON'BLE DR.JUSTICE VINEET KOTHARI
K.NEELAVATHY vs THE ASSISTANT COMMISSIONER O
TCA/259/20202/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER.OF IN vs M/S.TAMILNADU STATE TRANSPOR
TCA/257/20202/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs M/S.PVP VENTURES LTD.
TCA/299/20191/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
K. PRABHU vs THE ASSISTANT COMMISSIONER
TCA/262/20201/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs DOSHI ESTATES
TCA/244/20201/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S THIRU AROORAN SUGAR LTD.,
TCA/144/20181/9/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
SAMBANDAM AND COMPANY vs THE INCOME TAX OFFICER
TCA/754/201931/8/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S.TAMILNADU POWER FINANCE
TCA/250/202031/8/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME vs N. RAGHUNATH
TCA/863/201728/8/2020
HONOURABLE DR.JUSTICE VINEET KOTHARI
THE COMMISSIONER OF INCOME T vs SHRI KASARI SANJAY KUNDALIA
TCA/350/201927/8/2020
Honourable Mr.Justice T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs M/S. WAYNE BURT PETROCHEMICA
TCA/236/202026/8/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs M/S. WAYNE BURT PETROCHEMICA
TCA/235/202026/8/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs PACE BUILDERS (MADRAS) PVT L
TCA/231/202026/8/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S GANGOTRI TEXTILES LTD., vs THE DEPUTY COMMISSIONER OF
TCA/266/201825/8/2020
The Hon'ble Mr.Justice T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SHRI MEGHRAJ JAIN SHIKAR
TCA/230/202025/8/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
