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ITAT Madras Bench

2,440 judgments

MR.VIJAY KUMAR RUNGTA vs INCOME TAX OFFICER

TCA/741/20165/2/2021

Hon`ble Mr Justice M.DURAISWAMY

V.C.ARUNAI VADIVELAN vs THE ASSISTANT COMMISSIONER

TCA/612/20195/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S. TATIA SKY LINE AND HEAL vs THE ASSISTANT COMMISSION OF

TCA/535/20195/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

COMMISSIONER OF INCOME TAX vs M/S KUTTY FLUSH DOORS &

TCA/529/20155/2/2021

Hon`ble Mr Justice M.DURAISWAMY

DR. S.MUTHIAN vs ASST.COMMISSIONER OF INCOME

TCA/379/20175/2/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S.VIRTUSA CONSULTING SERVI vs THE DEPUTY COMMISSIONER OF I

TCA/996/20184/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

DURAI SATHYMURTHY vs THE DY COMMISSIONER OF INCOME

TCA/807/20174/2/2021

Hon`ble Mr Justice M.DURAISWAMY

SHRI.N.RAJASEKARAN vs THE INCOME TAX OFFICER

TCA/731/20174/2/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S.AVM FILM STUDIOS vs INCOME TAX OFFICER

TCA/51/20164/2/2021

THE HON`BLE MR.JUSTICE M. DURAISWAMY

M/S.AVM FILM STUDIOS vs INCOME TAX OFFICER

TCA/50/20164/2/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S.L AND T CHENNAI vs TEH INCOME TAX OFFICER

TCA/654/20192/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.BLAISE INFORMATION SYSTE vs THE INCOME TAX OFFICER

TCA/59/20172/2/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S.S4 CARLISLE PUBLISHING S vs COMMISSIONER OF INCOME TAX 6

TCA/502/20202/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

SUNDARAM CLAYTON LTD., vs THE ADDITIONAL COMMISSIONER

TCA/257/20182/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE COMMISSIONER OF INCOME T vs M/S.AJINOMOTO INDIA PCT. LTD

TCA/116/20212/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE COMMISSIONER OF INCOME T vs M/S.RC GOLDEN GRANITES PVT L

TCA/106/20212/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE COMMISSIONER OF INCOME T vs M/S.ARJUN TECHNOLOGIES LTD

TCA/103/20212/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE COMMISSIONER OF INCOME T vs M/S.RANE (MADRAS) LTD.

TCA/102/20212/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.CRAFT CREATIONS vs THE DEPUTY COMMISSIONER OF I

TCA/101/20212/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE PRINCIPAL COMMISSIONER O vs M/S. KHAZANA JEWELLERY PVT.

TCA/100/20212/2/2021

Hon`ble Mr Justice T. S. SIVAGNANAM