← All Benches
ITAT Madras Bench
2,440 judgments
The Commissioner of Income Tax (Exemptions) vs Smt Lingammal Ramaraju Shashtra Prathistha Trust
TCA/213/20259/4/2026
Honourable The CHIEF JUSTICE
smt. gunjan jain vs THE ASSISTANT DIRECTOR OF
TCA/127/20156/4/2026
Honourable Dr Justice G. JAYACHANDRAN
M/S.PVP CORPORATE PARKS vs THE DEPUTY COMMISSIONER OF
TCA/636/201630/3/2026
Honourable Dr Justice G. JAYACHANDRAN
M/S.COMPUTER GRAPHICS P.LTD., vs THE DEPUTY COMMISSIONER OF
TCA/191/201627/3/2026
Honourable Dr Justice G. JAYACHANDRAN
Principal Commissioner of Income Tax vs L.G. Balakrishnan and Bros Ltd
TCA/27/202626/3/2026
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S VELLORE INSTITUTE OF
TCA/77/201525/3/2026
Honourable Dr Justice G. JAYACHANDRAN
M/S. RAJSRIYA ENTERPRISES vs THE INCOME TAX OFFICER
TCA/65/201525/3/2026
Honourable Dr Justice G. JAYACHANDRAN
BHARATIYA NABHIKIYA VIDYUT NIGAM LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX
TCA/401/202324/3/2026
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs Gajendramurthy Rangappa
TCA/29/202618/3/2026
Honourable The CHIEF JUSTICE
The Principal Commissioner of Income Tax-I vs Estra Enterprises Private Limited
TCA/17/202617/3/2026
Honourable The CHIEF JUSTICE
M/s Ramsahaimal Sahuwala and Sons Charitable Tru vs The Assistant Commissioner Of Income Tax
TCA/74/202516/3/2026
Honourable The CHIEF JUSTICE
Ramsahaimal Sahuwala and Sons Charitable Trust vs The Assistant Commissioner of Income Tax
TCA/63/202513/3/2026
Honourable The CHIEF JUSTICE
SHRI C. ANIMUTHU vs THE INCOME TAX OFFICER
TCA/167/20159/3/2026
Honourable Dr Justice G. JAYACHANDRAN
THE COMMISSIONER OF INCOME vs M/S. IGARASHI MOTORS INDIA
TCA/248/20156/3/2026
Honourable Dr Justice G. JAYACHANDRAN
THE COMMISSIONER OF INCOME TAX vs M/S.SHRIRAM CAPITAL LTD
TCA/191/20154/3/2026
Honourable Dr Justice G. JAYACHANDRAN
COMMISSIONER OF INCOME TAX vs M/S.THE MADURAI DISTRICT
TCA/107/20154/3/2026
Honourable Dr Justice G. JAYACHANDRAN
THE COMMISSIONER OF INCOME vs M/S. CS HOLDINGS PVT LTD
TCA/131/20152/3/2026
Honourable Dr Justice G. JAYACHANDRAN
COMMISSIONER OF INCOME TAX vs M/S SAVEETHA INSTITUTE OF
TCA/111/20152/3/2026
Honourable Dr Justice G. JAYACHANDRAN
M/S WHEELS INDIA LIMITED vs THE ASSISTANT COMMISSIONER OF
TCA/104/20152/3/2026
Honourable Dr Justice G. JAYACHANDRAN
THE COMMISSIONER OF INCOME TAX vs M/S CHENTECH COMPUTER SERVICES
TCA/53/201626/2/2026
Honourable Dr.Justice ANITA SUMANTH
