← All Benches
ITAT Madras Bench
2,440 judgments
Visteon Technical and Services Centre Private Ltd. vs The Assistant Commissioner of Income Tax
TCA/357/202226/2/2026
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX-11 vs M/S.WAGNER BIRO AUSTRIA
TCA/18/201524/2/2026
Honourable Dr.Justice ANITA SUMANTH
COMMISSIONER OF INCOME TAX vs SMT.HEMALATHA RAJAN
TCA/59/202130/1/2026
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs SHREE AMBIGA SUGARS LTD
TCA/19/20219/1/2026
Honourable The CHIEF JUSTICE
Damodaran Jayalakshmi vs The Income Tax Officer
TCA/11/20249/1/2026
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S. SUNDARAM FINANCE LTD.,
TCA/334/202118/12/2025
Honourable The CHIEF JUSTICE
The Dharmapuri District Co-operative vs Deputy Commissioner of Income Tax,
TCA/285/202117/12/2025
Honourable The CHIEF JUSTICE
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.FOUR M MARITIME PVT., LTD.,
TCA/89/202116/12/2025
Honourable The CHIEF JUSTICE
Empee Distilleries Limited, vs The Assistant Commissioner of Income Tax
TCA/250/202516/12/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.C.R.NARAYANA RAO LLP
TCA/135/202116/12/2025
Honourable The CHIEF JUSTICE
Dhanasekaran Ramasamy vs Income Tax Officer
TCA/245/202511/12/2025
Honourable The CHIEF JUSTICE
Empee Distilleries Limited, vs The Additional Commissioner of Income Tax,
TCA/242/202510/12/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs SHRI K.M. MAMMEN
TCA/216/20183/12/2025
Commissioner of Income Tax vs M/s. Lalitha Jewellery Mart Pvt Ltd
TCA/296/202328/11/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S. LALITHA JEWLLERY MART P LTD
TCA/14/202028/11/2025
Honourable The CHIEF JUSTICE
M/S. DEVARAJ & OTHERS vs THE INCOME TAX OFFICER
TCA/319/201627/11/2025
Honourable The CHIEF JUSTICE
Empee Distilleries Limited vs The Assistant Commissioner of Income Tax
TCA/187/202526/11/2025
Honourable The CHIEF JUSTICE
M/S.COGNIZANT TECHNOLOGY vs COMMISSIONER OF INCOME TAX
TCA/277/201625/11/2025
Honourable The CHIEF JUSTICE
M/S. ACQUEON TECHNOLOGIES PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
TCA/488/202312/11/2025
Honourable The CHIEF JUSTICE
M/S.SERVIONT GLOBAL SOLUTIONS LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
TCA/387/202112/11/2025
Honourable The CHIEF JUSTICE