← All Benches
ITAT Madras Bench
2,440 judgments
M/S. HINDUJA FOUNDRIES LTD vs THE ASSISTANT COMMISSIONER
TCA/794/201610/10/2025
Honourable The CHIEF JUSTICE
The Principal Commissioner of Income tax 1 vs The Electronics Corporation of Tamilnadu Limited
TCA/186/202525/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs INDRA HOUSING
TCA/482/201623/9/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S. THE TAMIL NADU STATE TRANSPORT
TCA/831/201922/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S.THE TAMIL NADU STATE
TCA/830/201922/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S RAMCO INDUSTRIES LTD.,
TCA/59/201822/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs SAINULAPTHEEN KATHEEJA UMMA
TCA/404/202322/9/2025
Honourable The CHIEF JUSTICE
Janaki Thangam Educational Trust vs The Income Tax Officer
TCA/178/202522/9/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs YENNARKAY R. CHIRANJEEVIRATHNAM
TCA/246/202319/9/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs YENNARKAY R. CHIRANJEEVIRATHNAM
TCA/245/202319/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs DR.A.THIRUMAGAL
TCA/125/202319/9/2025
Honourable The CHIEF JUSTICE
M/S.PARAMASIVA NAIDU MUTHUVEL vs THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS) -II
TCA/294/202118/9/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.ATLAS METAL PROCESSORS P LTD
TCA/331/202016/9/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.ATLAS METAL PROCESSORS P LTD
TCA/330/202016/9/2025
Honourable The CHIEF JUSTICE
The Commissioner of Income Tax vs M/s.Arun Excello Urban Infrastructure Pvt Ltd
TCA/196/202216/9/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.INDIA CEMENTS LTD
TCA/187/201616/9/2025
Honourable The CHIEF JUSTICE
M/S. P.S. GOVINDASWAMY NAIDU and vs THE INCOME TAX OFFICER
TCA/878/201615/9/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs Shri. Mohamed Dawood Sultan Abdul Kader
TCA/98/202312/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX CIRCLE-I vs SHRI V. SIVASUBRAMANIAN
TCA/902/201812/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX CIRCLE -I vs SHRI V. SIVASUBRAMANIAN
TCA/901/201812/9/2025
Honourable The CHIEF JUSTICE