← All Benches
ITAT Madras Bench
2,440 judgments
COMMISSIONER OF INCOME TAX CIRCLE-I vs SHRI V. SIVASUBRAMANIAN
TCA/898/201812/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX CIRCLE-I vs SHRI V. SIVASUBRAMANIAN
TCA/895/201812/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs THE KARUR VYSYA BANK
TCA/808/201912/9/2025
Honourable The CHIEF JUSTICE
SRI SAIBABA SWAMIGAL THIRUMANA vs COMMISSIONER OF INCOME TAX
TCA/546/201612/9/2025
Honourable The CHIEF JUSTICE
SRI SAIBABA SWAMIGAL THIRUMANA vs COMMISSIONER OF INCOME TAX
TCA/545/201612/9/2025
Honourable The CHIEF JUSTICE
SRI SAIBABA SWAMIGAL THIRUMANA vs COMMISSIONER OF INCOME TAX
TCA/544/201612/9/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs Susee Authomative Pvt.Ltd
TCA/52/202412/9/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs ANDI SAVITHRI GIRI
TCA/417/202312/9/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs POLARIS CONSULTING AND SERVICES PTE. LTD
TCA/41/202512/9/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs M/s. EOS GmbH India Branch Office
TCA/59/202511/9/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs M/s.WATANMAL BOOLCHAND COMPANY LTD
TCA/174/202510/9/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs Watanmal Boolchand Company Ltd.,
TCA/173/202510/9/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOMETAX 2 vs M/S. GEMINI COMMUNICATION LTD.
TCA/723/20169/9/2025
Honourable The CHIEF JUSTICE
Principal Commissioner Of Income Tax-1 vs Ramanathan Adaikalavan
TCA/170/20254/9/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER INCOME TAX vs M/S PANASONIC LIFE SOLUTIONS PRIVATE LIMITED
TCA/555/20161/9/2025
Honourable The CHIEF JUSTICE
M/S TAKE SOLUTIONS LTD., vs ASSISTANT COMMISSIONER OF INCOME TAX,
TCA/472/201929/8/2025
Honourable The CHIEF JUSTICE
M/S TAKE SOLUTIONS LTD., vs ASSISTANT COMMISSIONER OF INCOME TAX,
TCA/471/201929/8/2025
Honourable The CHIEF JUSTICE
M/S TAKE SOLUTIONS LTD., vs ASSISTANT COMMISSIONER OF INOCME TAX,
TCA/428/201929/8/2025
Honourable The CHIEF JUSTICE
M/S TAKE SOLUTIONS LTD., vs ASSISTANT COMMISSIONER OF INOCME TAX,
TCA/427/201929/8/2025
Honourable The CHIEF JUSTICE
M/S.WHEES INDIA LIMITED vs THE DEPUTY COMMISSIONER OF
TCA/685/201628/8/2025
Honourable The CHIEF JUSTICE
