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ITAT Madras Bench
2,440 judgments
ST.PETERS INSTITUTE OF HIGHER vs THE DEPUTY DIRECTOR OF
TCA/674/201628/8/2025
Honourable The CHIEF JUSTICE
THE Pr.COMMISSIONER OF INCOME TAX vs M/S. A.P. SRIDHAR (HUF)
TCA/307/202228/8/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs M/s. IL and FS Tamil Nadu Power Company Ltd
TCA/220/202428/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs C.R. SELVARAJU
TCA/819/201726/8/2025
Honourable The CHIEF JUSTICE
The Pr Commissioner Of Income Tax 1 vs Dr. M. N.Kumaresan
TCA/77/202426/8/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs IFMR Rural Channels and Services P. Ltd
TCA/73/202226/8/2025
Honourable The CHIEF JUSTICE
The Pr.Commissioner of Income Tax - 8, vs Tamil Nadu Co-operative State Agriculture and Rura
TCA/372/202226/8/2025
Honourable The CHIEF JUSTICE
The Pr Commissioner of Income Tax-1 vs Lakshmanan
TCA/305/202326/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/s. The Investment Trust of India Ltd.,
TCA/141/202226/8/2025
Honourable The CHIEF JUSTICE
The Principal Commissioner of Income Tax-1 vs M/S.Eshakti Com Pvt Ltd
TCA/132/202426/8/2025
Honourable The CHIEF JUSTICE
THE KARUR VYSYA BANK LTD vs THE ADDITIONAL COMMISSIONER
TCA/733/201622/8/2025
Honourable The CHIEF JUSTICE
The Commissioner of Income Tax vs M/s.TVS logistics Services Ltd.,
TCA/58/202219/8/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs St. John Freight System Pvt Ltd.,
TCA/467/202319/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs ST JOHN FREIGHT SYSTEM PRIVATE LIMITED
TCA/466/202319/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs ST JOHN FREIGHT SYSTEM PRIVATE LIMITED
TCA/465/202319/8/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs M/s.St John Freight System Private Ltd
TCA/464/202319/8/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs R.GEETHA
TCA/386/202219/8/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs PUNNIAMOORTHY PILLAI
TCA/120/202319/8/2025
Honourable The CHIEF JUSTICE
Srinivas Theatres Pvt.Ltd., vs The Deputy Commissioner of Income Tax
TCA/178/202218/8/2025
Honourable The CHIEF JUSTICE
Shobha Lodha vs The Income Tax Officer
TCA/157/202518/8/2025
Honourable The CHIEF JUSTICE
