← All Benches
ITAT Madras Bench
2,440 judgments
Commissioner Of Income Tax vs Sutherland Global Services Inc.,
TCA/156/202514/8/2025
Honourable The CHIEF JUSTICE
Arunachalam vs Income Tax Officer
TCA/135/202513/8/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S.THE MADURAI DISTRICT
TCA/106/201513/8/2025
Honourable Dr.Justice ANITA SUMANTH
ARUL INDUSTRIES vs THE ASSISTANT COMMISSIONER OF
TCA/340/201611/8/2025
Honourable The CHIEF JUSTICE
Shri Seerangan Devaraj vs The Deputy Commissioner Of Income Tax
TCA/142/202511/8/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S SPB PROJECTS AND
TCA/880/20158/8/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME vs M/S.TVS MOTOR COMPANY LIMITED
TCA/568/20178/8/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME vs M/S. UCAL FUEL SYSTEMS LTD
TCA/267/20158/8/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF vs RAJU TEJUMAL JETHWANI
TCA/710/20177/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.INDUS MOBILE DISTRIBUTION PVT LTD
TCA/49/20217/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.INDUS MOBILE DISTRIBUTION PVT LTD
TCA/48/20217/8/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs SHRI S.KRISHNAN
TCA/1083/20157/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs SMT.FAIZA HAMEED
TCA/107/20227/8/2025
Honourable The CHIEF JUSTICE
Devaraj Ellammal vs The Income Tax Officer
TCA/136/20255/8/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S TRACTORS & FARM EQUIPMENTS
TCA/730/20174/8/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMSSIONER OF vs GVG PAPER MILLS P.LTD.,
TCA/669/20184/8/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs Watanmal Boolchand Company Ltd.,
TCA/141/20251/8/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs M/s.Watanmal Boolchand Company Ltd,
TCA/140/20251/8/2025
Honourable The CHIEF JUSTICE
Tremco Roofing and Facility Services Pvt. Ltd. vs The Assistant Commissioner of Income Tax
TCA/133/20221/8/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs Watanmal Boolchand Company Ltd,
TCA/138/202531/7/2025
Honourable The CHIEF JUSTICE
