← All Benches
ITAT Madras Bench
2,440 judgments
Commissioner Of Income Tax vs SMRC Automotive Holding Netherlands B.V.
TCA/48/202530/7/2025
Honourable The CHIEF JUSTICE
M/S.SKM EGG PRODUCTS EXPORT (I) LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
TCA/523/202128/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S. UCAL FUEL SYSTEMS LTD
TCA/669/201717/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S SICAGEN INDIA LTD
TCA/651/201717/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S TTK PROTECTIVE DEVICES LTD
TCA/647/201717/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs HYUNDAI MOTOR INDIA LTD.,
TCA/612/202110/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INDIA vs M/S.TAMILNADU REAL ESTATE
TCA/516/201810/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S. THE CUDDALORE DISTRICT
TCA/434/201610/7/2025
Honourable The CHIEF JUSTICE
SHRI P. SUNDARARAJAN, vs THE DEPUTY COMMISSIONER OF
TCA/275/201610/7/2025
Honourable The CHIEF JUSTICE
M/S SGP EXIM PVT. LTD., vs THE DEPUTY COMMISSIONER OF
TCA/1218/201510/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME vs M/S.WHEELS INDIA LTD,
TCA/91/20168/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs JENNYS HOTEL PVT LTD
TCA/350/20218/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.JENNYS HOTEL PVT LTD
TCA/345/20218/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.JENNYS HOTEL PVT LTD
TCA/344/20218/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S. JENNYS HOTEL PVT LTD.,
TCA/337/20218/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S. JENNYS HOTEL PVT LTD.,
TCA/336/20218/7/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs M/s.Dalmia Cement (Bharat) limited
TCA/224/20228/7/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs M/s.Dalmia Cement (Bharat) Limited
TCA/223/20228/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S.TECH SHARP ENGINEERS
TCA/1118/20158/7/2025
Honourable The CHIEF JUSTICE
The Income Tax Officer vs Kavitha Siddareddy
TCA/90/20243/7/2025
Honourable The CHIEF JUSTICE
