← All Benches
ITAT Madras Bench
2,440 judgments
THE COMMISSIONER OF vs M/S.OPG RENEWABLE ENERGY
TCA/9/20163/7/2025
Honourable The CHIEF JUSTICE
ASSISTANT COMMISISONER OF INCOME TAX vs M/S. WHEELS INDIA LTD
TCA/559/20233/7/2025
Honourable The CHIEF JUSTICE
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SIVAKUMARAN PUGAZHENDHI
TCA/460/20233/7/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.MEDUSA SERVICES PVT LTD.
TCA/434/20203/7/2025
Honourable The CHIEF JUSTICE
THE PR. COMMISSIONER OF INCOME TAX-4 vs M/S.PVP VENTURES LTD
TCA/301/20233/7/2025
Honourable The CHIEF JUSTICE
THE PR. COMMISSIONER OF INCOME TAX vs CHOLAMANDALAM FINANCIAL HOLDINGS LIMITED
TCA/295/20233/7/2025
Honourable The CHIEF JUSTICE
The Pr. Commissioner of Income tax-4 vs M/s. Rajsriya Automotive Industries Pvt.Ltd
TCA/289/20233/7/2025
Honourable The CHIEF JUSTICE
The Pr.Commissioner of Income Tax -1 vs M/s. Rane Brake Lining Ltd.
TCA/288/20223/7/2025
Honourable The CHIEF JUSTICE
The Pr. Commissioner of Income Tax - 4 vs M/S.GLOBAL TRADING COMPANY
TCA/287/20223/7/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs M/s. Nimbeon Intertechnologies Pvt. Ltd.,
TCA/277/20223/7/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs M/s. Nimbeon Intertechnologies Pvt. Ltd.,
TCA/276/20223/7/2025
Honourable The CHIEF JUSTICE
THE ASSISTANT COMMISSIONER OF INCOME TAX vs MACMILLAN PUBLISHERS INDIA PVT LTD
TCA/269/20233/7/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs M/s.Kaveri Gas Power Ltd.,
TCA/208/20223/7/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs Madras Race Club
TCA/158/20233/7/2025
Honourable The CHIEF JUSTICE
Principal Commissioner of Income Tax vs M/s.Madras Race Club
TCA/156/20233/7/2025
Honourable The CHIEF JUSTICE
The Principal Commissioner of Income Tax 4 vs M/s. Ashok Leyland Ltd.,
TCA/154/20243/7/2025
Honourable The CHIEF JUSTICE
THE PR. COMMISSIONER OF INCOME TAX-4 vs M/s.PVP VENTURES LTD
TCA/148/20233/7/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.MADRAS CRICKET CLUB
TCA/122/20213/7/2025
Honourable The CHIEF JUSTICE
M/s.T.V Sundaram Iyengar and Sons Private Limited, vs Principal Commissioner of Income Tax
TCA/108/20253/7/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX vs Kumaran Systems Pvt.Ltd
TCA/102/20223/7/2025
Honourable The CHIEF JUSTICE