← All Benches
ITAT Madras Bench
2,440 judgments
COMMISSIONER OF INCOME TAX vs M/S SRI BALAJI EDUCATIONAL &
TCA/99/20161/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME vs M/S.WHEELS INDIA LTD,
TCA/90/20161/7/2025
Honourable The CHIEF JUSTICE
M/S. PRADEEP STAINLESS STEEL vs THE DEPUTY COMMISSIONER OF
TCA/492/20161/7/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs M/S. S.P. MANI AND MOHANDAIRY
TCA/419/20181/7/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs M/S. S.P. MANI AND MOHANDAIRY
TCA/418/20181/7/2025
Honourable The CHIEF JUSTICE
M/S.MADRAS GYMKHANA CLUB vs THE ASSISTANT COMMISSIONER OF
TCA/38/20161/7/2025
Honourable The CHIEF JUSTICE
M/S.MADRAS GYMKHANA CLUB vs THE ASSISTANT COMMISSIONER OF
TCA/36/20161/7/2025
Honourable The CHIEF JUSTICE
M/S.MADRAS GYMKHANA CLUB vs THE ASSISTANT COMMISSIONER OF
TCA/35/20161/7/2025
Honourable The CHIEF JUSTICE
M/S.MADRAS GYMKHANA CLUB vs THE ASSISTANT COMMISSIONER OF
TCA/34/20161/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.CMA CGM SHARED SERVICES
TCA/334/20201/7/2025
Honourable The CHIEF JUSTICE
AMMAN SRI VAISHNAVI CHITS P LTD vs THE INCOME TAX OFFICER
TCA/311/20241/7/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF vs M/S. HYUNDAI MOTOR INDIA
TCA/290/20151/7/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs G.RUSHKIN ROY
TCA/289/20221/7/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs Sri. J.Durairaj
TCA/256/20221/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S. NKCM SPINNERS PVT LTD
TCA/1123/20151/7/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs The Thanjavur District Co-operative Milk Producers
TCA/112/20231/7/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S. THE WILLINGONT CHARITABLE
TCA/111/20161/7/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs SHRI.T.S.R.KHANNAIYANN
TCA/104/20181/7/2025
Honourable The CHIEF JUSTICE
The Principal Commissioner of Income Tax-1 vs BASF Catalysts India Pvt. Ltd
TCA/100/20241/7/2025
Honourable The CHIEF JUSTICE
M/S.TAMILNADU MINERALS LTD vs The Assistant Commisioner of Income Tax
TCA/296/202424/6/2025
Honourable The CHIEF JUSTICE
