← All Benches
ITAT Madras Bench
2,440 judgments
Commissioner of Income Tax vs M/s. Laserwords US Inc.
TCA/116/202524/6/2025
Honourable The CHIEF JUSTICE
Commissioner of Income Tax vs Shri Pandit Vettrivel
TCA/114/202524/6/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S. N.RAMALINGAM AND CO.,
TCA/309/201919/6/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs THILLAIKARASI
TCA/1/202019/6/2025
Honourable The CHIEF JUSTICE
DEPUTY COMMISSIONER OF INCOME TAX vs R STAHL PRIVATE LIMITED
TCA/73/202417/6/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs M/S L& T INFRASTRUCTURE
TCA/690/201817/6/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs M/S L& T INFRASTRUCTURE
TCA/689/201817/6/2025
Honourable The CHIEF JUSTICE
PRINCIPAL COMMISSIONER OF vs M/S.L&T INFRASTRUCTURE DEVELOP
TCA/687/201817/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs SCHAWK INDIA PVT.LTD
TCA/347/202117/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs SCHAWK INDIA PVT.LTD
TCA/346/202117/6/2025
Honourable The CHIEF JUSTICE
The Pr. Commissioner of Income Tax-1 vs M/s.DIAB Core Materials Pvt. Limited
TCA/293/202217/6/2025
Honourable The CHIEF JUSTICE
K.PARTHASARATHY vs THE INCOME TAX OFFICER
TCA/228/201617/6/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs M/s.Amec Foster Wheeler (Holdings) Ltd.,
TCA/93/202512/6/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs M/s.Sutherland Global Services Inc.,
TCA/92/202512/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S. INDIAN ADDITIVES LTD
TCA/74/201612/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME vs RATHANA STORES PVT LTD
TCA/684/201612/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.BONFIGIOLI TRANSMISSIONS PVT LTD
TCA/811/201811/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.AVIGNA HOUSING PVT LTD
TCA/454/202111/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.C.SUBBA REDDY (HUF)
TCA/367/202111/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs CONSOLIDATED CONSTRUCTION CONSORTIUM LTD
TCA/207/202011/6/2025
Honourable The CHIEF JUSTICE
