← All Benches
ITAT Madras Bench
2,440 judgments
COMMISSIONER OF INCOME TAX CENTRAL 1 vs M/S BHARAT SALT REFINERIES LTD.,
TCA/113/201911/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.APOLLO SINDHOORI HOTELS LTD
TCA/986/201910/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.DHARANI SUGARS AND CHEMICALS LTD
TCA/935/201910/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs SUTHERLAND GLOBAL SERVICES INC.,
TCA/80/202510/6/2025
Honourable The CHIEF JUSTICE
Principal Commissioner Of Income Tax vs KNR Manivannan
TCA/77/202510/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.C.SUBBA REDDY (HUF)
TCA/707/201910/6/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs Laserwords Us Inc
TCA/47/202510/6/2025
Honourable The CHIEF JUSTICE
Commissioner Of Income Tax vs Laserwords Us Inc
TCA/46/202510/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs THE RAILWAY EMPLOYEES CO-OP CREDIT SOCEITY LTD.,
TCA/398/202110/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S.ASIAN PEROXIDES LTD
TCA/332/202010/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S AKSHAYA PVT LTD
TCA/331/202110/6/2025
Honourable The CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs M/S. BHARTI AIRTEL LTD
TCA/149/201910/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S.TRICHY STEEL ROLLING MILLS
TCA/295/20164/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX II vs M/S. KH LEATHER INDUSTRIES
TCA/293/20164/6/2025
Honourable The CHIEF JUSTICE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/s.Astrotech Steels Private Limited
TCA/87/20253/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S. VELLORE INSTITUTE OF
TCA/456/20183/6/2025
THE COMMISSIONER OF vs M/S. R.R. DONNELLEY
TCA/283/20163/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX, vs M/S STAR INVESTMENTS PVT LTD.,
TCA/22/20163/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX II vs M/S G.M. PENS INTERNATIONAL
TCA/208/20163/6/2025
Honourable The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S. VELLORE INSTITUTE OF
TCA/112/20163/6/2025
Honourable The CHIEF JUSTICE