← All Benches
ITAT Madras Bench
2,440 judgments
THE COMMISSIONER OF INCOME TAX vs M/S.BIOMED HITECH INDUSTIRESLD
TCA/100/20163/6/2025
Honourable The CHIEF JUSTICE
KALANJIAM DEVELOPMENT vs THE INCOME TAX OFFICER
TCA/966/20159/5/2025
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs BRITISH AGRO PRODUCTS (INDIA) PVT LTD
TCA/499/20239/5/2025
Honourable Mr Justice R. SURESH KUMAR
M/S COROMANDEL CABLES P LTD vs THE ASSISTANT COMMISSIONER OF
TCA/294/20189/5/2025
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME vs M/S. VEDANTA LIMITED
TCA/263/20159/5/2025
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF WEALTH TAX vs M/S EXPRESS INFRASTRUCTURE P
TCA/555/201529/4/2025
Honourable Mr Justice R. SURESH KUMAR
M/S. PANASONIC INDIA PVT. LTD. vs THE ASSISTANT COMMISSIONER
TCA/341/201628/4/2025
Honourable Dr Justice ANITA SUMANTH
SHRI ABOOBUCKER vs THE INCOME TAX OFFICER
TCA/646/201625/4/2025
Honourable Dr Justice ANITA SUMANTH
Commissioner of Income Tax vs M/s.Adyar Ananda Bhavan,
TCA/72/202322/4/2025
Honourable Dr Justice ANITA SUMANTH
M/S.MADRAS GYMKHANA CLUB vs THE DEPUTY COMMISSIONER OF INCOME TAX
TCA/568/202122/4/2025
Honourable Dr Justice ANITA SUMANTH
M/s. Gopuram Enterprises Pvt Ltd., vs The Income Tax Officer
TCA/373/202322/4/2025
Honourable Dr Justice ANITA SUMANTH
M/S.MADRAS GYMKHANA CLUB vs THE ASSISTANT COMMISSIONER OF
TCA/37/201622/4/2025
Honourable Dr Justice ANITA SUMANTH
M/S CHOLAMANDALAM MS GENERAL INSURANCE CO.LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX
TCA/755/201816/4/2025
Honourable Dr Justice ANITA SUMANTH
S L P LORRY TRNSPORT SERVICE vs THE INCOME TAX OFFICER
TCA/24/20239/4/2025
Honourable Mr Justice S. M. SUBRAMANIAM
Thenmozhi Ganesan vs The Principal Commissioner of Income Tax
TCA/73/20258/4/2025
Honourable Dr Justice ANITA SUMANTH
D Senthil Kumar vs The Assistant Commissioner Of Income Tax
TCA/27/20241/4/2025
Honourable Mr Justice S. S. SUNDAR
THE COMMISSIONER OF INCOME TAX vs M/S. ABAQUS ENGINEERING INDIA
TCA/123/201626/3/2025
Honourable Mr Justice S. S. SUNDAR
SENTHILMURUGAN JEWELLERS PVT LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX
TCA/200/202318/3/2025
Honourable Mr Justice S. S. SUNDAR
The Indian Cultural Research Trust vs The Income Tax Officer (Exemptions) Ward-1
TCA/152/202217/3/2025
Honourable Mr Justice S. S. SUNDAR
SL LUMAX LIMITED vs THE DCIT
TCA/518/202311/3/2025
Honourable Mr Justice S. S. SUNDAR
