← All Benches
ITAT Madras Bench
2,440 judgments
AVALON TECHNOLOGIES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
TCA/551/20235/3/2025
Honourable Mr Justice S. S. SUNDAR
AVALON TECHNOLOGIES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
TCA/548/20235/3/2025
Honourable Mr Justice S. S. SUNDAR
PRINCIPAL COMMISSIONER OF INCOME TAX vs DAECHANG SEAT CO.LTD
TCA/45/20254/3/2025
Honourable Mr Justice S. S. SUNDAR
Shri Gautham Chand Jain vs Assistant Commissioner Of Income Tax
TCA/42/20254/3/2025
Honourable Mr Justice S. S. SUNDAR
Ayishiathu Jailani vs The Assistant Commissioner of Income Tax
TCA/274/20224/3/2025
Honourable Mr Justice S. S. SUNDAR
S.V.N. AGRO REFINERIES, vs COMMISSIONER OF INCOME TAX
TCA/1188/20154/3/2025
Honourable Mr Justice S. S. SUNDAR
THE COMMISSIONER OF INCOME TAX vs VANDANA SURESH BHANDARI
TCA/381/20213/3/2025
Honourable Mr Justice S. S. SUNDAR
YEDLA SUDHAKAR vs THE INCOME TAX OFFICER
TCA/346/20233/3/2025
Honourable Mr Justice S. S. SUNDAR
THE PR. COMMISSIONER OF INCOME TAX-8 vs SANGEETHA BHANDARI
TCA/188/20233/3/2025
Honourable Mr Justice S. S. SUNDAR
M/S CHEMFAB ALKALIS LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
TCA/742/201926/2/2025
Honourable Mr Justice S. S. SUNDAR
THE COMMISSIONER OF INCOME TAX vs M/S PRAJIT FOUNDATION PRIVATE LIMITED
TCA/432/202126/2/2025
Honourable Mr Justice S. S. SUNDAR
Bhaskari Madhavan vs Income Tax Officer
TCA/257/202326/2/2025
Honourable Mr Justice S. S. SUNDAR
M/S.AVALON TECHNOLOGIES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
TCA/553/202325/2/2025
Honourable Mr Justice S. S. SUNDAR
M/S. INTIMATE FASHIONS (INDIA) PVT LTD vs THE DCIT / JCIT
TCA/485/202325/2/2025
Honourable Mr Justice S. S. SUNDAR
Limras Lottery and Trading Company Pvt Ltd vs The Income Tax Officer
TCA/38/202525/2/2025
Honourable Mr Justice S. S. SUNDAR
SRI BALAJI EDUCATIONAl and vs THE ASSISTANT COMMISSIONER
TCA/200/201518/2/2025
Honourable Mr Justice S. S. SUNDAR
Commissioner Of Income Tax vs Ganesan Kannan
TCA/29/202517/2/2025
Honourable Mr Justice S. S. SUNDAR
PARRY INFRASTRUCTURE CO. PVT LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX
TCA/25/202514/2/2025
Honourable Mr Justice S. S. SUNDAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX- 1, vs INDIAN ADDITIVES LIMITED
TCA/167/20245/2/2025
Honourable Mr Justice S. S. SUNDAR
The Principal Commissioner of Income Tax- 1, vs INDIAN ADDITIVES LIMITED
TCA/166/20245/2/2025
Honourable Mr Justice S. S. SUNDAR