← All Benches

ITAT Madras Bench

2,440 judgments

Commissioner Of Income Tax vs The Commercial Employees Co Operative Society Limi

TCA/30/202530/1/2025

Honourable Dr Justice ANITA SUMANTH

JAYAPAL SANJAY vs THE DEPUTY COMMISSIONER OF INCOME TAX

TCA/64/202329/1/2025

Honourable Dr Justice ANITA SUMANTH

AVALON TECHNOLOGIES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

TCA/552/202329/1/2025

Honourable Dr Justice ANITA SUMANTH

COMMISSIONER OF INCOME TAX vs SAME DEUTZ FAHR ITALIA SPA

TCA/2/202529/1/2025

Honourable Dr Justice ANITA SUMANTH

COMMISSIONER OF INCOME vs M/S. SRM SYSTEMS AND

TCA/1050/201529/1/2025

Honourable Mr Justice R. SURESH KUMAR

The Pr Commissioner of Income Tax -1 vs M/s. Anand Engineering Products Pvt Ltd

TCA/345/202327/1/2025

Honourable Dr Justice ANITA SUMANTH

SMT.SAVARINAYAGI vs THE INCOME TAX OFFICER

TCA/214/201524/1/2025

Honourable Dr Justice ANITA SUMANTH

M/S. REAL WORLD BUILDERS vs THE ASSISTANT

TCA/1212/201523/1/2025

Honourable Dr Justice ANITA SUMANTH

Eagle Fleet Services vs The Assistant Commissioner of Income Tax

TCA/481/202322/1/2025

Honourable Dr Justice ANITA SUMANTH

M/S. CRYSTAL RESIDENCY INDIA vs THE ASSISTANT COMMISSIONER

TCA/843/201620/1/2025

Honourable Dr Justice ANITA SUMANTH

Karthick Natarajan vs Assistant Commissioner of Income Tax

TCA/211/20249/1/2025

Honourable Dr Justice ANITA SUMANTH

The Pr Commissioner of Income Tax -4 vs M/s. Cholamandalam MS General Insurance Company Lt

TCA/193/20239/1/2025

Honourable Dr Justice ANITA SUMANTH

THE COMMISSIONER OF INCOME TAX vs M/S EASUN PRODUCTS OF INDIA P

TCA/212/20157/1/2025

Honourable Dr Justice ANITA SUMANTH

Commissioner of Income Tax vs M/s. Ramco Cements Ltd.,

TCA/192/202419/12/2024

Honourable Dr Justice ANITA SUMANTH

Commissioner Of Income Tax vs M/s. Temenos Headquarters SA

TCA/314/202416/12/2024

Honourable Mr Justice R. SURESH KUMAR

SHRI KATRAKULAM SEBASTIAN VISUVASAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX

TCA/258/202216/12/2024

Honourable Mr Justice R. SURESH KUMAR

M/S.SHI vs U CANADIAN

TCA/109/201511/12/2024

Honourable Dr Justice ANITA SUMANTH

COMMISSIONER OF INCOME TAX vs S.P.APPARELS LTD

TCA/573/202110/12/2024

Honourable Dr Justice ANITA SUMANTH

THE COMMISSONER OF INCOME TAX vs M/S AGNITE EDUCAITON LTD

TCA/551/20159/12/2024

Honourable Dr Justice ANITA SUMANTH

PRL COMMISSIONER OF INCOME TAX vs SASIKALA RAGUPATHY

TCA/530/20195/12/2024

Honourable Dr Justice ANITA SUMANTH