← All Benches
ITAT Madras Bench
2,440 judgments
Principal Commisssioner Of Income Tax 3 vs Sanmar Engineering Services Limited
TCA/304/20245/12/2024
Honourable Dr Justice ANITA SUMANTH
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ABAN OFFSHORE LIMITED
TCA/302/20244/12/2024
Honourable Dr Justice ANITA SUMANTH
Rangachari Surendhiran vs Income Tax Officer, Ward 1(2),
TCA/184/20243/12/2024
Honourable Dr Justice ANITA SUMANTH
TAMIL NADU SMALL INDUSTRIES vs THE ASSISTANT COMMISSIONER
TCA/317/20182/12/2024
Honourable Dr Justice ANITA SUMANTH
COMMISSIONER OF INCOME TAX II vs M/S.GWL PROPERTIES LTD
TCA/1033/20152/12/2024
Honourable Dr Justice ANITA SUMANTH
Principal Commissioner Of Income Tax 3 vs Shri Venugopalan Parandhaman
TCA/288/202429/11/2024
Honourable Dr Justice ANITA SUMANTH
M/S COIMBATORE MULTIPURPOSE vs THE INCOME TAX OFFICER,
TCA/25/201627/11/2024
Honourable Dr Justice ANITA SUMANTH
Commissioner of Income Tax vs M/s.SCM Garments (P) Ltd.
TCA/671/201626/11/2024
Honourable Dr Justice ANITA SUMANTH
PRINCIPAL COMMISSIONER vs EMERALD JEWE INDUSTRY INDIA
TCA/658/201826/11/2024
Honourable Dr Justice ANITA SUMANTH
THE COMMISSIONER OF INCOME TAX vs M/S REGEN POWERTECH P LTD
TCA/567/201926/11/2024
Honourable Dr Justice ANITA SUMANTH
PRINCIPAL COMMISSIONER OF vs CRI PUMPS PVT LTD
TCA/405/201726/11/2024
Honourable Dr Justice ANITA SUMANTH
PRINCIPAL COMMISSIONER vs M/S.INDIA PISTONS LTD.
TCA/687/201625/11/2024
Honourable Dr Justice ANITA SUMANTH
COMMISSIONER OF INCOME TAX vs M/S FIRST CHOICE PROFESSONAL
TCA/491/201525/11/2024
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs R. JAYAKUMAR
TCA/284/202425/11/2024
Honourable Dr Justice ANITA SUMANTH
The Principal Commissioner of Incom Tax-I vs SHRI RAKESH SARIN
TCA/282/202425/11/2024
Honourable Dr Justice ANITA SUMANTH
M/S RABBIT BUILDERS, vs THE ASSISTANT COMMISSIONER
TCA/14/201625/11/2024
Honourable Dr Justice ANITA SUMANTH
PRINCIPAL COMMISSIONER OF INCOME TAX - I vs T.R.SHANMUGASUNDARAM
TCA/266/202422/11/2024
Honourable Dr Justice ANITA SUMANTH
COMMISSIONER OF INCOME TAX vs SHRI VISHNU BHAGWAN GARG
TCA/68/201521/11/2024
Honourable Mr Justice R. SURESH KUMAR
SHRIRAM EQUIPMENT FINANCE vs DEPUTY COMMISSIONER OF
TCA/3/201619/11/2024
Honourable Mr Justice R. SURESH KUMAR
Principal Commissioner of Income Tax vs M/s.Bhakthavatsalam Memorial Trust
TCA/227/202219/11/2024
Honourable Mr Justice R. SURESH KUMAR
