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ITAT Madras Bench

2,440 judgments

Principal Commissioner of Income Tax-3 vs M/s. Sicagen India Limited

TCA/261/202418/11/2024

Honourable Mr Justice R. SURESH KUMAR

Principal Commissioner Of Income Tax 3 vs M/s.Vanishita Ispat Udygo Private Ltd.,

TCA/237/202418/11/2024

Honourable Mr Justice R. SURESH KUMAR

Commissioner Of Income Tax vs M/s. The Thanjavur Central Co Operative Bank Ltd.,

TCA/277/202414/11/2024

Honourable Dr Justice ANITA SUMANTH

Commissioner of Income Tax vs BGR Energy Systems Limited

TCA/279/202312/11/2024

Honourable Mr Justice R. SURESH KUMAR

THE COMMISSIONER OF INCOME TAX vs SMT.A.A.PARVEEN

TCA/220/201512/11/2024

Honourable Mr Justice R. SURESH KUMAR

Principal Commissioner of Income Tax vs M/s. IL and FS Tamil Nadu Power Company Ltd

TCA/217/202412/11/2024

Honourable Mr Justice R. SURESH KUMAR

The Commissioner of Income Tax vs M/s. Casa Grande Homes Pvt Ltd

TCA/202/202412/11/2024

Honourable Mr Justice R. SURESH KUMAR

THE PR. COMMISSIONER OF INCOME TAX-1 vs Shri Parthiban

TCA/179/202412/11/2024

Honourable Mr Justice R. SURESH KUMAR

M/S.MAHALAKSHMI KUNJITHA vs COMMISSIONER OF INCOME TAX

TCA/1229/201512/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs M/S.MAVIS SATCOM LIMITED

TCA/433/201511/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs M/S.TCP LTD.

TCA/360/202211/11/2024

Honourable Mr Justice R. SURESH KUMAR

M/S PENTA MEDIA GRAPHICS LTD vs THE ASST COMMISSIONER OF

TCA/123/201511/11/2024

Honourable Mr Justice R. SURESH KUMAR

Principal Commissioner Of Income Tax vs Sudershan Rani Rallan

TCA/256/20245/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs THE VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BAN

TCA/249/20245/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs THE VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BAN

TCA/246/20245/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs THE VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BAN

TCA/244/20245/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs THE VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BAN

TCA/243/20245/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs SARANATHAN ACADEMY OF

TCA/1231/20155/11/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF INCOME TAX vs M/S SOUTH INDIA HOUSE ESTATES

TCA/1195/20155/11/2024

Honourable Mr Justice R. SURESH KUMAR

Commissioner Of Income Tax vs M/s. Tangi Facility Solutions Pvt Ltd.,

TCA/259/20244/11/2024

Honourable Mr Justice R. SURESH KUMAR