ITAT Madras Bench

THE COMMISSIONER OF vs SHRI SOHANRAJ UTTAMCHAND

Honourable THE CHIEF JUSTICE

The Principal Commissioner of Income Tax 3 vs Poornima Shrenik Kothari

Honourable The CHIEF JUSTICE

Principal Commissioner of Income Tax vs Mohamed Meera Wahitha

Honourable The CHIEF JUSTICE

St.Josephs Development Trust vs Income Tax Officer

Honourable The CHIEF JUSTICE

The Principal Commissioner of Income Tax-1 vs Boppudi Logistics Private Limited

Honourable The CHIEF JUSTICE

Tamil Nadu Maritime Board vs The Commissioner of Income Tax (Exemptions), Chenn

Honourable The CHIEF JUSTICE

PRINCIPAL COMMISSIONER OF INCOME TAX vs Patchirajan Lakshmanan

Honourable The CHIEF JUSTICE

The Principal Commissioner Of Income Tax 1 vs Aryan Share And Stock Brokers Ltd

Honourable The CHIEF JUSTICE

Principal Commissioner of Income Tax vs Shanmuganathan Rajasekaran,

Honourable The CHIEF JUSTICE

Usha Anandan vs The Income Tax officer

Honourable The CHIEF JUSTICE

Acqueon Technologies Private Limited vs Assistant Commissioner of Income Tax

Honourable The CHIEF JUSTICE

LAKSHMANAN MEENAKSHI vs THE INCOME TAX APPELLATE TRIBUNAL / CHENNAI

Principal Commissioner of Income Tax vs Ganesan Anbuselvam

Honourable The CHIEF JUSTICE

Principal Commissioner of Income Tax vs Chokkalingam Thangavel

Honourable The CHIEF JUSTICE

The Principal Commissioner of Income Tax-3 vs SUNDRAM FASTENERS LTD

Honourable The CHIEF JUSTICE

PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI M.KIRAN KUMAR

Honourable The CHIEF JUSTICE

M/S COGNIZANT TECHNOLOGY vs THE INCOME TAX OFFICER (TDS) /

Honourable Dr Justice G. JAYACHANDRAN

MALINI RAMAKRISHNAN, vs THE DEPUTY COMMISSIONER OF INCOME TAX,

Honourable The CHIEF JUSTICE

M/s.Take Solutions Ltd., vs Assistant Commissioner of Income Tax

Honourable The CHIEF JUSTICE

COMMISSIONER OF INCOEM TAX vs M/S. NATCHIAR TEXTILES

Honourable Dr Justice G. JAYACHANDRAN