← All Benches
ITAT Lucknow Bench
2,687 judgments
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P FOREST CORPORATION, LUCKNOW
ITA 220/LKW/2019[1997-98]Status: Disposed29/4/2022AY 1997-98
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P FOREST CORPORATION, LUCKNOW
ITA 216/LKW/2019[1999-2000]Status: Disposed29/4/2022AY 1999-2000
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P FOREST CORPORATION, LUCKNOW
ITA 215/LKW/2019[1995-96]Status: Disposed29/4/2022AY 1995-96
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P FOREST CORPORATION, LUCKNOW
ITA 214/LKW/2019[1990-91]Status: Disposed29/4/2022AY 1990-91
INCOME TAX OFFICER, WARD- 1(5), KANPUR vs SMT. USHA TULSIYAN, KANPUR
ITA 118/LKW/2019[2015-16]Status: Disposed29/4/2022AY 2015-16
M/S MAHAVIR PAINTS AND ADHESIVES PVT.LTD,KANPUR vs THE INCOME TAX OFFICER, WARD 2(3)(3), KANPUR
ITA 20/LKW/2022[2019-2020]Status: Disposed27/4/2022AY 2019-2020
M/S PREMIER CAR SALES LTD,HAZRATGANJ vs THE ACIT -5, LUCKNOW NEW
ITA 2/LKW/2022[2019-2020]Status: Disposed27/4/2022AY 2019-2020
M/S SINGHAL CONCAST PVT. LTD,LUCKNOW vs THE INCOME TAX OFFICER(TDS)-1, LUCKNOW
ITA 10/LKW/2022[2015-2016]Status: Disposed27/4/2022AY 2015-2016
M/S PREMIER CAR SALES LTD,HAZRATGANG vs THE ACIT -5, LUCKNOW NEW
ITA 1/LKW/2022[2018-2019]Status: Disposed27/4/2022AY 2018-2019
MR. SHITIJ DHAWAN,KANPUR vs THE ASSESSING OFFICER, SPECIAL RANGE
ITA 137/LKW/2021[2018-2019]Status: Disposed27/4/2022AY 2018-2019
RSV INFRA POWER PVT LTD,LUCKNOW vs ASSESSING OFFICER, RANGE 3(1), LUCKNOW, LUCKNOW
ITA 128/LKW/2021[2017-2018]Status: Disposed27/4/2022AY 2017-2018
STATE HEALTH SOCIETY OF UTTAR PRADESH,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 179/LKW/2020[2017-18]Status: Disposed27/4/2022AY 2017-18
SHRI SHER ALI JAFRI,BAREILLY vs INCOME TAX OFFICER-2(2), BAREILLY
ITA 719/LKW/2019[2010-11]Status: Disposed27/4/2022AY 2010-11
NAVNIRMAN CHARITRA PRAKASH SEVA SAMITI,GONDA vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 711/LKW/2019[NA]Status: Disposed27/4/2022
SHRI HARIDWAR PRASAD JAISWAL,BASTI vs INCOME TAX OFFICER, BASTI
ITA 560/LKW/2018[2014-15]Status: Disposed27/4/2022AY 2014-15
S.B.I RBO III (ADMIN OFFICE),KANPUR vs DY. COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 76/LKW/2017[2013-14]Status: Disposed27/4/2022AY 2013-14
S.B.I H.R SECTION (ADMIN OFFICE),KANPUR vs DY. COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 75/LKW/2017[2013-14]Status: Disposed27/4/2022AY 2013-14
S.B.I ACCOUNTS & ADMIN OFFICE,KANPUR vs DY. COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 74/LKW/2017[2013-14]Status: Disposed27/4/2022AY 2013-14
STATE BANK OF INDIA,KANPUR vs INCOME TAX OFFICER(TDS)-II, KANPUR
ITA 305/LKW/2017[2014-15]Status: Disposed27/4/2022AY 2014-15
STATE BANK OF INDIA,KANPUR vs INCOME TAX OFFICER(TDS)-II, KANPUR
ITA 304/LKW/2017[2013-14]Status: Disposed27/4/2022AY 2013-14
