← All Benches
ITAT Lucknow Bench
2,687 judgments
M/S SATISH COLD STORAGE,KANPUR vs DCIT, CIRCLE1(1)(1), KANPUR, KANPUR
ITA 76/LKW/2021[F.Y.2017-18]Status: Disposed25/5/2022
M/S SARASWATI SHEET GRAH,KANPUR vs THE DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 17/LKW/2022[2018-2019]Status: Disposed23/5/2022AY 2018-2019
M/S SARASWATI SHEET GRAH,KANPUR vs THE DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE, CPC, BENGALURU
ITA 16/LKW/2022[2017-2018]Status: Disposed23/5/2022AY 2017-2018
U P STATE WAREHOUSING CORPORATION,LUCKNOW vs PCIT, LUCKNOW - 1
ITA 42/LKW/2021[2015-2016]Status: Disposed19/5/2022AY 2015-2016
SHRI RAM SWAROOP MEMORIAL EDUCATIONAL TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX(EXEMPTION), LUCKNOW, LUCKNOW
ITA 40/LKW/2021[NA]Status: Disposed19/5/2022
ARTHRITIS FOUNDATION OF LUCKNOW,LUCKNOW vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 685/LKW/2019[NA]Status: Disposed19/5/2022
PEHAL VIKAS SAMITI,JALAUN vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 549/LKW/2019[2019-20]Status: Disposed19/5/2022AY 2019-20
M/S. GAYATRI PARIVAAR TRUST,FARRUKHABAD vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 489/LKW/2019[NA]Status: Disposed19/5/2022
M/S. GAYATRI PARIVAAR SEVA SAMITI,FARRUKHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 488/LKW/2019[NA]Status: Disposed19/5/2022
BHALCHANDRA EDUCATIONAL TRUST,LUCKNOW vs INCOME TAX OFFICER (EXEMPTIONS), LUCKNOW
ITA 230/LKW/2019[2016-17]Status: Disposed19/5/2022AY 2016-17
BHALCHANDRA EDUCATIONAL TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 191/LKW/2019[2016-17]Status: Disposed19/5/2022AY 2016-17
BHALCHANDRA EDUCATIONAL TRUST,LUCKNOW vs INCOME TAX OFFICER (EXEMPTIONS), LUCKNOW
ITA 197/LKW/2018[2016-17]Status: Disposed19/5/2022AY 2016-17
INCOME TAX OFFICER-5(3), LUCKNOW vs M/S RAJARYA HOUSING DEVELOPERS (PVT.) LTD., LUCKNOW
ITA 435/LKW/2016[2013-14]Status: Disposed19/5/2022AY 2013-14
SHRI RAMESH VERMA,BAHRAICH vs ASSISTANT COMMISSIONER OF INCOME TAX\, GONDA
ITA 40/LKW/2020[2015-16]Status: Disposed18/5/2022AY 2015-16
MUHAMMED AFTAB ALAM,UTTAR PRADESH vs JURISDICTIONAL ASSESSING OFFICER, UTTAR PRADESH
ITA 19/LKW/2022[2019-2020]Status: Disposed17/5/2022AY 2019-2020
MUHAMMED AFTAB ALAM,LUCKNOW vs JURISDICTIONAL ASSESSING OFFICER, DCIT -6, LUCKNOW NEW
ITA 18/LKW/2022[2018-2019]Status: Disposed17/5/2022AY 2018-2019
ISHWAR DWELLINGS PVT. LTD,KANPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, KANPUR
ITA 44/LKW/2021[2015-2016]Status: Disposed17/5/2022AY 2015-2016
M/S GLOBAL ALLOYS PVT. LTD.,KANPUR vs INCOME TAX OFFICER-6(2), KANPUR
ITA 310/LKW/2017[2012-13]Status: Disposed11/5/2022AY 2012-13
TICOMP HEELS PRIVATE LIMITED,LUCKNOW vs ACIT, RANGE-1, LUCKNOW
ITA 86/LKW/2021[2019-2020]Status: Disposed10/5/2022AY 2019-2020
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P FOREST CORPORATION, LUCKNOW
ITA 221/LKW/2019[1998-99]Status: Disposed29/4/2022AY 1998-99
