← All Benches
ITAT Lucknow Bench
2,687 judgments
M/S SWARUP CHEMICALS PVT. LTD,BAREILLY vs DCIT-1, BAREILLY, BAREILLY
ITA 4/LKW/2022[2019-2020]Status: Disposed30/5/2022AY 2019-2020
MR.SHITIJ DHAWAN,KANPUR vs THE ASSESSING OFFICER, KANPUR
ITA 36/LKW/2022[2019-2020]Status: Disposed30/5/2022AY 2019-2020
M/S SWARUP CHEMICALS PVT. LTD,BAREILLY vs DCIT--1, BAREILLY
ITA 3/LKW/2022[2018-2019]Status: Disposed30/5/2022AY 2018-2019
M/S BRIGHT 4 WHEEL SALES PRIVATE LIMITED,LUCKNOW vs DCIT, WARD -1, LUCKNOW
ITA 15/LKW/2022[2018-2019]Status: Disposed30/5/2022AY 2018-2019
SHAKUN SALES PRIVATE LIMITED,LUCKNOW vs THE ASSESSING OFFICER 4(1), LUCKNOW
ITA 14/LKW/2022[2019-2020]Status: Disposed30/5/2022AY 2019-2020
SHAKUN SALES PRIVATE LIMITED,LUCKNOW vs THE ASSESSING OFFICER 4(1), LUCKNOW
ITA 13/LKW/2022[2018-2019]Status: Disposed30/5/2022AY 2018-2019
DHARMENDRA TIWARI,LUCKNOW vs THE ASSESSING OFFICER 4(1), LUCKNOW
ITA 12/LKW/2022[2019-2020]Status: Disposed30/5/2022AY 2019-2020
M/S. RUPANI FOOTCARE PRIVATE LIMITED,KANPUR NAGAR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU, BENGALURU
ITA 146/LKW/2021[2019-20]Status: Disposed30/5/2022AY 2019-20
MR. GULREJ ANSARI,UNNAO vs THE INCOME TAX OFFICER, WARD 2(4), UNNAO NEW
ITA 139/LKW/2021[2019-2020]Status: Disposed30/5/2022AY 2019-2020
MR. GULREJ ANSARI,UNNAO vs THE INCOME TAX OFFICER, WARD 2(4), UNNAO-NEW
ITA 138/LKW/2021[2018-2019]Status: Disposed30/5/2022AY 2018-2019
NEETA TIWARI,LUCKNOW vs ASSESSING OFFICER 4(2), LUCKNOW, LUCKNOW
ITA 125/LKW/2021[2019-2020]Status: Disposed30/5/2022AY 2019-2020
M/S R.K. ENGINEERS SALES LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, WARD - 3, LUCKNOW, LUCKNOW
ITA 124/LKW/2021[2019-2020]Status: Disposed30/5/2022AY 2019-2020
DEE GEE SAW & METAL WORKS PRIVATE LIMITED,LUCKNOW vs THE ASSISTANT COMMISSIONER OF INCOME TAX -2, LUCKNOW
ITA 121/LKW/2021[2019-2020]Status: Disposed30/5/2022AY 2019-2020
DEE GEE SAW & METAL WORKS PRIVATE LIMITED,LUCKNOW vs THE ASSISTANT COMMISSIONER OF INCOME TAX -2, LUCKNOW
ITA 120/LKW/2021[2018-2019]Status: Disposed30/5/2022AY 2018-2019
M/S. DR. PRAKASH CHANDRA EDUCATIONAL SOCIETY,FARRUKHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 487/LKW/2019[NA]Status: Disposed30/5/2022
SHYAM FLOOR MILLS PVT. LTD. vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR
ITA 535/LKW/2016[2011-12]Status: Disposed30/5/2022AY 2011-12
SHYAM ROLLER FLOUR MILLS vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR
ITA 329/LKW/2016[2011-12]Status: Disposed30/5/2022AY 2011-12
BHAGWANTI RUBBER AND ALLIED PRODUCTS PRIVATE LIMITED,KANPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 31/LKW/2022[2019-2020]Status: Disposed26/5/2022AY 2019-2020
VIKASH AGARWAL,KANPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU, BENGALURU
ITA 126/LKW/2021[2019-20]Status: Disposed26/5/2022AY 2019-20
M/S SATISH COLD STORAGE,KANPUR vs DCIT, CIRCLE1(1)(1), KANPUR
ITA 77/LKW/2021[2018-2019]Status: Disposed25/5/2022AY 2018-2019