← All Benches
ITAT Lucknow Bench
2,687 judgments
M/S URBAN COOP BANK LTD,BAREILLY vs ASSTT. COMMISSIONER OF INCOME TAX-1, BAREILLY NEW
ITA 133/LKW/2021[2018-2019]Status: Disposed7/6/2022AY 2018-2019
ISHRAT BEG,SITAPUR vs INCOME TAX OFFICER, SITAPUR, SITAPUR
ITA 132/LKW/2021[2012-2013]Status: Disposed7/6/2022AY 2012-2013
INCOME TAX OFFICER-1(2), KANPUR vs SHRI MAHESH KUMAR GUPTA, KANPUR
ITA 76/LKW/2020[2014-15]Status: Disposed7/6/2022AY 2014-15
L.H SUGAR FACTORIES LTD.,PILIBHIT vs DY. COMMISSIONER OF INCOME TAX, BAREILLY
ITA 193/LKW/2020[2011-12]Status: Disposed7/6/2022AY 2011-12
JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-3, KANPUR vs SMT. SUCHETA WAHI, KANPUR
ITA 168/LKW/2020[2014-15]Status: Disposed7/6/2022AY 2014-15
CHAITANYA BUILDERS PVT. LTD.,HATHRAS vs PR.CIT, CENTRAL, KANPUR
ITA 116/LKW/2020[2010-11]Status: Heard7/6/2022AY 2010-11
SHRI GAURAV AGARWAL,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-I, LUCKNOW
ITA 584/LKW/2019[2017-18]Status: Disposed7/6/2022AY 2017-18
SHRI VAKEEL AHMAD,BAREILLY vs INCOME TAX OFFICER, WARD - 2(3), BAREILY
ITA 447/LKW/2019[2010-11]Status: Disposed7/6/2022AY 2010-11
SMT. VANDANA VAISH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, LUCKNOW
ITA 455/LKW/2018[2012-13]Status: Heard7/6/2022AY 2012-13
SPARSH ANIL,LAKHIMPUR KHERI vs THE INCOME TAX OFFICER, RANGE-3(5), LAKHIMPUR -2
ITA 100/LKW/2021[2017-2018]Status: Disposed3/6/2022AY 2017-2018
SHRI SAURABH SWARUP AGARWAL,BAREILLY vs DCIT, CIRCLE-II, BAREILLY
ITA 73/LKW/2020[2014-15]Status: Disposed3/6/2022AY 2014-15
INCOME TAX OFFICER- 1(2), KANPUR vs SMT. KAVITA GUPTA, KANPUR
ITA 730/LKW/2019[2015-16]Status: Disposed3/6/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX-I, KANPUR vs SHRI RAJ PREET SINGH, KANPUR
ITA 7/LKW/2020[2015-16]Status: Disposed1/6/2022AY 2015-16
ACIT, RANGE-I, LUCKNOW vs SHRI YOGESH MULWANI, LUCKNOW
ITA 446/LKW/2020[2016-17]Status: Disposed1/6/2022AY 2016-17
M/S ULTRASOUND EDUCATION & RESEARCH FOUNDATION,LUCKNOW vs ASSESSING OFFICER, INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 135/LKW/2021[2016-2017]Status: Disposed31/5/2022AY 2016-2017
M/S ULTRASOUND EDUCATION & RESEARCH FOUNDATION,LUCKNOW vs ASSESSING OFFICER, INCOME TAX OFFICE (EXEMPTION), LUCKNOW
ITA 134/LKW/2021[2015-2016]Status: Disposed31/5/2022AY 2015-2016
INCOME TAX OFFICER-3(4), KANPUR vs SHRI ULLASWAHI, KANPUR
ITA 127/LKW/2020[2014-15]Status: Disposed31/5/2022AY 2014-15
ADITYA FLEXIPACK LLP,KANPUR vs THE ASSESSING OFFICER, KANPUR
ITA 95/LKW/2022[2019-20]Status: Disposed30/5/2022AY 2019-20
ADITYA FLEXIPACK LLP,KANPUR vs THE ASSESSING OFFICER, SPECIAL RANGE, KANPUR, KANPUR
ITA 94/LKW/2022[2018-19]Status: Disposed30/5/2022AY 2018-19
M/S INDIA PESTICIDES LTD,BAREILLY vs DCIT-1, BAREILLY, BAREILLY
ITA 5/LKW/2022[2018-2019]Status: Disposed30/5/2022AY 2018-2019
