← All Benches
ITAT Lucknow Bench
2,687 judgments
ASHOK KUMAR JAIN,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX-4, LUCKNOW
ITA 115/LKW/2022[2017-18]Status: Disposed24/6/2022AY 2017-18
M/S SATISH COLD STORAGE,KANPUR vs DCIT, CIRCLE 1(1)(1), KANPUR, KANPUR
ITA 73/LKW/2021[2018-2019]Status: Disposed20/6/2022AY 2018-2019
M/S SATISH COLD STORAGE,KANPUR vs THE DY.COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), KANPUR
ITA 72/LKW/2021[2017-2018]Status: Disposed20/6/2022AY 2017-2018
M/S. IBFA ACADEMICS PVT. LTD.,KANPUR vs THE INCOME TAX OFFICER-6(1), KANPUR
ITA 3/LKW/2021[2008-09]Status: Disposed15/6/2022AY 2008-09
SHRI NARENDRA SINGH,LUCKNOW vs ITO-1(2), LUCKNOW
ITA 228/LKW/2020[2011-12]Status: Disposed14/6/2022AY 2011-12
MAMTA SINGH,LUCKNOW vs INCOME TAX OFFICER, LUCKNOW
ITA 26/LKW/2022[2017-18]Status: Disposed10/6/2022AY 2017-18
ASIA STEELS,KANPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 22/LKW/2022[2019-2020]Status: Disposed10/6/2022AY 2019-2020
M/S U.P AWAS EVAM VIKAS PARISHAD,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 701/LKW/2019[2017-18]Status: Disposed10/6/2022AY 2017-18
M/S U.P AWAS EVAM VIKAS PARISHAD,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 166/LKW/2019[2016-17]Status: Disposed10/6/2022AY 2016-17
M/S U.P AWAS EVAM VIKAS PARISHAD,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 165/LKW/2019[2015-16]Status: Disposed10/6/2022AY 2015-16
ASTT. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 24/LKW/2017[2010-11]Status: Disposed8/6/2022AY 2010-11
ASTT. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 23/LKW/2017[2009-10]Status: Disposed8/6/2022AY 2009-10
ASTT. COMMISIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 211/LKW/2017[2014-15]Status: Disposed8/6/2022AY 2014-15
ASTT. COMMISIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 210/LKW/2017[2013-14]Status: Disposed8/6/2022AY 2013-14
ASTT. COMMISIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 165/LKW/2017[2012-13]Status: Disposed8/6/2022AY 2012-13
ASTT. COMMISIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 164/LKW/2017[2011-12]Status: Disposed8/6/2022AY 2011-12
ASTT. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 631/LKW/2016[2010-11]Status: Disposed8/6/2022AY 2010-11
ASTT. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
ITA 630/LKW/2016[2009-10]Status: Disposed8/6/2022AY 2009-10
M/S. AVADH HOSPITAL AND HEART CENTRE,LUCKNOW vs DCIT-6, LUCKNOW-NEW, LUCKNOW
ITA 105/LKW/2022[2018-19]Status: Disposed7/6/2022AY 2018-19
M/S AVADH HOSPITAL AND HEART CENTRE,LUCKNOW vs DCIT-6, LUCKNOW-NEW, LUCKNOW- NEW
ITA 104/LKW/2022[2019-2020]Status: Disposed7/6/2022AY 2019-2020
