← All Benches
ITAT Lucknow Bench
2,687 judgments
ZAIN ALAM,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- II, KANPUR
ITA 64/LKW/2021[2012-2013]Status: Disposed6/7/2022AY 2012-2013
NAUSHEEN FARAH,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, KANPUR
ITA 63/LKW/2021[2012-2013]Status: Disposed6/7/2022AY 2012-2013
SHAHEEN RABIA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -II, KANPUR
ITA 62/LKW/2021[2012-2013]Status: Disposed6/7/2022AY 2012-2013
MARGHOOB ALAM,KANPUR vs DCUT, CC-II, KANPUR, KANPUR
ITA 61/LKW/2021[2012-2013]Status: Disposed6/7/2022AY 2012-2013
SHRI AJAY VERMA,LUCKNOW vs ITO- 2(1), LUCKNOW
ITA 217/LKW/2020[2016-17]Status: Disposed6/7/2022AY 2016-17
M/S SAHARA CREDIT COOPERATIVE SOCIETY LIMITED, LUCKNOW,LUCKNOW vs PRINCIPAL COMMISSIONER OF INCOME TAX, LUCKNOW -1, LUCKNOW
ITA 51/LKW/2021[2016-2017]Status: Disposed4/7/2022AY 2016-2017
ROHIT GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, KANPUR
ITA 115/LKW/2021[2017-2018]Status: Disposed4/7/2022AY 2017-2018
DCIT, RANGE-1, LUCKNOW vs M/S. U.P. PROJECTS CORPORATION LTD., LUCKNOW
ITA 374/LKW/2020[2015-16]Status: Disposed4/7/2022AY 2015-16
DCIT, RANGE-3, LUCKNOW vs M/S. U.P. PROJECTS CORPORATION LTD., LUCKNOW
ITA 331/LKW/2020[2016-17]Status: Disposed4/7/2022AY 2016-17
DCIT, RANGE-1, LUCKNOW vs M/S. U.P. PROJECTS CORPORATION LTD., LUCKNOW
ITA 291/LKW/2020[2009-10]Status: Disposed4/7/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX (E), LUCKNOW vs M/S. MAHARSHI PATANJALI VIDYA MANDIR SAMITI, ALLAHABAD
ITA 178/LKW/2020[2013-14]Status: Disposed4/7/2022AY 2013-14
INCOME TAX OFFICER-2(5), KANPUR vs SHRI DURGA PRASAD RAWAT, KANPUR
ITA 129/LKW/2020[2015-16]Status: Disposed4/7/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S U.P PROJECT CORP. LTD., LUCKNOW
ITA 616/LKW/2019[2014-15]Status: Disposed4/7/2022AY 2014-15
A P S ACADEMY,LUCKNOW vs INCOME TAX OFFICER-IV(1), LUCKNOW
ITA 308/LKW/2019[2008-09]Status: Disposed4/7/2022AY 2008-09
SHRI TEJPAL SINGH BHATIA,KANPUR vs INCOME TAX OFFICER-1(5), KANPUR
ITA 362/LKW/2018[2014-15]Status: Disposed4/7/2022AY 2014-15
M/S. BIG BROKERS HOUSE STOCK LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,C.C-II, KANPUR
ITA 761/LKW/2017[2008-09]Status: Disposed4/7/2022AY 2008-09
M/S. BIG BROKERS HOUSE STOCK LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,C.C-II, KANPUR
ITA 760/LKW/2017[2008-09]Status: Disposed4/7/2022AY 2008-09
RAJKALI MOHALLAL TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 737/LKW/2017[2016-17]Status: Disposed4/7/2022AY 2016-17
MOHD HASEEB,LUCKNOW vs INCOME TAX OFFICER, RANGE 6(2), LUCKNOW
ITA 76/LKW/2022[2018-2019]Status: Disposed27/6/2022AY 2018-2019
RYDERS EQUESTRIAN PRODUCTS PRIVATE LIMITED,KANPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALURU, KANPUR
ITA 127/LKW/2021[2019-2020]Status: Disposed27/6/2022AY 2019-2020