← All Benches
ITAT Lucknow Bench
2,687 judgments
SHRI DIWAKAR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 709/LKW/2019[2016-17]Status: Disposed26/7/2022AY 2016-17
SHRI DIWAKAR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 708/LKW/2019[2015-16]Status: Disposed26/7/2022AY 2015-16
SHRI DIWAKAR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 707/LKW/2019[2014-15]Status: Disposed26/7/2022AY 2014-15
SHRI DIWAKAR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 706/LKW/2019[2013-14]Status: Disposed26/7/2022AY 2013-14
SHRI DIWAKAR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 705/LKW/2019[2012-13]Status: Disposed26/7/2022AY 2012-13
SHRI DIWAKAR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 704/LKW/2019[2011-12]Status: Disposed26/7/2022AY 2011-12
SHRI NARENDRA BAHADUR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 703/LKW/2019[20117-18]Status: Disposed26/7/2022
SHRI NARENDRA BAHADUR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 702/LKW/2019[2016-17]Status: Disposed26/7/2022AY 2016-17
MRS. NIDHI MAKHIJA,KANPUR vs INCOME TAX OFFICER 1(3)(5), KANPUR
ITA 25/LKW/2022[2015-2016]Status: Disposed25/7/2022AY 2015-2016
J.P. MOTOR RPIVATE LIMITED,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-1, LUCKNOW
ITA 118/LKW/2022[2018-19]Status: Disposed25/7/2022AY 2018-19
DHEERAJ KUMAR GUPTA,HARDOI vs ITO-3(2), HARDOI-1, HARDOI
ITA 116/LKW/2022[2011-12]Status: Disposed25/7/2022AY 2011-12
ANIL KUMAR KHADELWAL(HUF),BAREIILY vs ITO-1(1), BAREILLY
ITA 110/LKW/2022[2017-18]Status: Disposed21/7/2022AY 2017-18
YUVA SANKALP SEVA SAMITI,BUDAUN vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 10/LKW/2020[NA]Status: Disposed21/7/2022
M/S. HARITADHARA RESEARCH DEVELOPMENT AND EDUCATION FOUNDATION,DEHRADUN vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 301/LKW/2019[NA]Status: Disposed21/7/2022
MS. HARDEEP KAUR,LAKHIMPUR KHERI vs INCOME TAX OFFICER, RANGE -3(4), LAKHIMPUR KHERI
ITA 142/LKW/2021[2017-2018]Status: Disposed20/7/2022AY 2017-2018
JAGRAM SINGH YADAV,KANPUR vs ITO 1(2)(5), KANPUR
ITA 66/LKW/2021[2012-13]Status: Disposed19/7/2022AY 2012-13
AJAY KUMAR JAIN,KANPUR vs DY. COMMISSIONER OF INCOME TAX, KANPUR
ITA 268/LKW/2017[2013-14]Status: Disposed19/7/2022AY 2013-14
INCOME TAX OFFICER-1(1), KANPUR vs SHRI AJAY KUMAR JAIN, KANPUR
ITA 185/LKW/2017[2013-14]Status: Disposed19/7/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, BAREILLY vs SHRI RAJESH SINGH YADAV, BAREILLY
ITA 541/LKW/2015[2012-13]Status: Disposed19/7/2022AY 2012-13
NISHAT ARA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, KANPUR
ITA 65/LKW/2021[2012-2013]Status: Disposed6/7/2022AY 2012-2013