← All Benches
ITAT Lucknow Bench
2,687 judgments
M/S KWALITY ZIPPERS PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 586/LKW/2019[2006-07]Status: Disposed28/7/2022AY 2006-07
SHRI GOPI KISHAN PANDEY,KANPUR vs INCOME TAX OFFICER- 2(1), KANPUR
ITA 31/LKW/2018[2009-10]Status: Disposed28/7/2022AY 2009-10
M/S BABU HAR GOVIND DAYAL TRUST,LUCKNOW vs INOCME TAX OFFICER-(EXEMPTION), LUCKNOW
ITA 301/LKW/2018[2009-10]Status: Disposed28/7/2022AY 2009-10
INCOME TAX OFFICER- 1(4), KANPUR vs SMT. SAROJ GOENKA, KANPUR
ITA 34/LKW/2020[2014-15]Status: Disposed27/7/2022AY 2014-15
CONCEPT CARS LIMITED,HARDOI vs INCOME TAX OFFICER- 3(2), HARDOI
ITA 182/LKW/2020[2013-14]Status: Disposed27/7/2022AY 2013-14
CONCEPT CARS LIMITED,HARDOI vs INCOME TAX OFFICER- 3(2), HARDOI
ITA 181/LKW/2020[2012-13]Status: Disposed27/7/2022AY 2012-13
SHIVANSH INFRAESTATE PVT. LTD.,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTERALIZED PROCESSING CELL-TDS, GHAZIABAD
ITA 125/LKW/2022[2014-15]Status: Disposed26/7/2022AY 2014-15
SHIVANSH INFRAESTATE PVT. LTD.,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL-TDS, GHAZIABAD
ITA 124/LKW/2022[2014-15]Status: Disposed26/7/2022AY 2014-15
SHIVANSH INFRAESTATE PVT.LTD.,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX. CENTERALIZED PROCESSING CELL-TDS\, GHAZIABAD
ITA 123/LKW/2022[2014-15]Status: Disposed26/7/2022AY 2014-15
SHIVANSH INFRAESTATE PVT. LTD.,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL-TDS, GHAZIABAD
ITA 122/LKW/2022[2014-15]Status: Disposed26/7/2022AY 2014-15
SHIVANSH INFRAESTATE PVT. LTD.,3RD. FLOOR, BLOCK-A, SURAJDEEP COMPLEX, JOPLING ROAD, LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL-TDS, GHAZIABAD
ITA 121/LKW/2022[2014-15]Status: Disposed26/7/2022AY 2014-15
SMT. GUNJAN SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 60/LKW/2020[2017-18]Status: Disposed26/7/2022AY 2017-18
SMT. GUNJAN SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 59/LKW/2020[2016-17]Status: Disposed26/7/2022AY 2016-17
SMT. GUNJAN SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 58/LKW/2020[2015-16]Status: Disposed26/7/2022AY 2015-16
SMT. GUNJAN SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 57/LKW/2020[2014-15]Status: Disposed26/7/2022AY 2014-15
SMT. GUNJAN SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 56/LKW/2020[2013-14]Status: Disposed26/7/2022AY 2013-14
SMT. GUNJAN SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 55/LKW/2020[2012-13]Status: Disposed26/7/2022AY 2012-13
SMT. GUNJAN SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 54/LKW/2020[2011-12]Status: Disposed26/7/2022AY 2011-12
SHRI NARESH KUMAR YADAV,LUCKNOW vs INCOME TAX OFFICER- 1(5), LUCKNOW
ITA 186/LKW/2020[2011-12]Status: Disposed26/7/2022AY 2011-12
SHRI DIWAKAR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 710/LKW/2019[2017-18]Status: Disposed26/7/2022AY 2017-18
