← All Benches
ITAT Lucknow Bench
2,687 judgments
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR, KANPUR vs SHRI MOHAMMAD ASFAND AKHTAR, KANPUR
ITA 99/LKW/2022[2017-18]Status: Disposed5/8/2022AY 2017-18
SARASWATI SHISHU MANDIR,BHADOHI vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 329/LKW/2020[NA]Status: Disposed5/8/2022
INCOME TAX OFFICER, BASTI vs M/S. SAHKARI GANNA VKAS SAMTI LIMITED, BASTI
ITA 68/LKW/2019[2015-16]Status: Disposed5/8/2022AY 2015-16
M/S. SUBODH FINANCE BROKERS,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 583/LKW/2019[2016-17]Status: Disposed5/8/2022AY 2016-17
M/S. SUBODH FINANCE BROKERS,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 582/LKW/2019[2015-16]Status: Disposed5/8/2022AY 2015-16
M/S. SUBODH FINANCE BROKERS,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 581/LKW/2019[2014-15]Status: Disposed5/8/2022AY 2014-15
M/S. SUBODH FINANCE BROKERS,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 580/LKW/2019[2013-14]Status: Disposed5/8/2022AY 2013-14
MORAL PHARMACEUTICALS (P) LTD,MUMBAI vs DCIT-3,LUCKNOW-NEW/DCIT,CPC, BANGALORE
ITA 136/LKW/2022[2018-19]Status: Disposed4/8/2022AY 2018-19
BABIAN INN,LUCKNOW vs ACIT, RANGE-I, LUCKNOW
ITA 85/LKW/2021[2018-2019]Status: Heard4/8/2022AY 2018-2019
GOLDEN COMTRADE PRIVATE LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-5, KANPUR, KANPUR
ITA 81/LKW/2021[2013-14]Status: Disposed4/8/2022AY 2013-14
PT. RAJENDRA PRASAD SMARAK TRUST,BAREILLY vs THE C.I.T. (E), LUCKNOW
ITA 2/LKW/2021[NA]Status: Disposed4/8/2022
PARVATI FOUNDATION,GHAZIABAD vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 652/LKW/2019[NA]Status: Disposed4/8/2022
SHRI PANKAJ GUPTA,RAEBARELI vs ITO-II, RAEBARELI
ITA 230/LKW/2020[2014-15]Status: Disposed3/8/2022AY 2014-15
KAVITA ARORA,LUCKNOW vs THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE -2, LUCKNOW
ITA 30/LKW/2022[2014-2015]Status: Disposed29/7/2022AY 2014-2015
KAVITA ARORA,LUCKNOW vs THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE -2, LUCKNOW
ITA 29/LKW/2022[2013-2014]Status: Disposed29/7/2022AY 2013-2014
KAVITA ARORA,LUCKNOW vs THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE - 2, LUCKNOW
ITA 28/LKW/2022[2012-2013]Status: Disposed29/7/2022AY 2012-2013
INCOME TAX OFFICER-3(4), KANPUR vs SHRI SAROJ GUPTA, KANPUR
ITA 161/LKW/2020[2015-16]Status: Disposed29/7/2022AY 2015-16
INCOME TAX OFFICER-3(3), KANPUR vs SMT. PUSHPLATA SONI, KANPUR
ITA 157/LKW/2020[2012-13]Status: Disposed29/7/2022AY 2012-13
INCOME TAX OFFICER-3(3), KANPUR vs SHRI PRATEEK GUPTA, KANPUR
ITA 156/LKW/2020[2014-15]Status: Disposed29/7/2022AY 2014-15
ANIL KUMAR AVASTHI,SHAHJAHANPUR vs ITO 3(2), HARDOI, HARDOI
ITA 47/LKW/2021[2011-2012]Status: Disposed28/7/2022AY 2011-2012
