← All Benches
ITAT Lucknow Bench
2,687 judgments
INCOME TAX OFFICER-1(3), KANPUR vs SMT. RUMANA HAFEEZ, KANPUR
ITA 206/LKW/2020[2014-15]Status: Disposed24/8/2022AY 2014-15
SMT.SATYAWATI MEMORIAL EDUCATIONAL AND CHARITABLE TRUST,FAIZABAD vs CIT EXEMPTION, LUCKNOW
ITA 68/LKW/2021[NA]Status: Disposed22/8/2022
SUBODH CHANDRA SETH,SHAHJAHANPUR vs ITO -1(5), SHAHJAHANPUR-2
ITA 352/LKW/2020[2017-2018]Status: Heard22/8/2022AY 2017-2018
INCOME TAX OFFICER-2(5), KANPUR vs SHRI VIKAS AGARWAL, KANPUR
ITA 128/LKW/2020[2015-16]Status: Heard22/8/2022AY 2015-16
INCOME TAX OFFICER-6(2), LUCKNOW vs SHRI MOHD. SAMEER QURESHI, LUCKNOW
ITA 618/LKW/2019[2014-15]Status: Disposed22/8/2022AY 2014-15
SHRI JAYENDRA PRATAP SINGH,BASTI vs ACIT, CIRCLE, GONDA
ITA 148/LKW/2020[2013-14]Status: Disposed18/8/2022AY 2013-14
RAVINDRA KUMAR,SANDILA vs THE INCOME TAX OFFICER, HARDOI
ITA 131/LKW/2022[2011-12]Status: Disposed17/8/2022AY 2011-12
RITIKA GUPTA,KANPUR vs ITO1(2)(3), KANPUR
ITA 48/LKW/2021[2012-2013]Status: Disposed17/8/2022AY 2012-2013
DY. COMMISSIONER OF INCOME TAX, FAIZABAD vs SMT. SARITA NAINWANI, PROP. M/S. BHOLA PHARMA, FAIZABAD
ITA 36/LKW/2021[2011-12]Status: Disposed17/8/2022AY 2011-12
DCIT, RANGE-3, LUCKNOW vs M/S SHREE PATESHWARI ELECTRICALS AND ASSOCIATED INDUSTRIES PVT. LTD., LUCKNOW
ITA 407/LKW/2020[2017-18]Status: Heard17/8/2022AY 2017-18
KRISHNA DISTRIBUTORS PARTNERSHIP FIRM,LUCKNOW vs INCOME TAX OFFICER, WARD 1(2), LUCKNOW
ITA 109/LKW/2022[2017-18]Status: Disposed16/8/2022AY 2017-18
KAILASH NATH GUPTA,LAKHIMPUR KHERI vs INCOME TAX OFFICER, WARD 3(4), LAKHIMPUR KHERI
ITA 141/LKW/2021[2017-2018]Status: Disposed10/8/2022AY 2017-2018
M/S. SHRI RAM SWAROOP MEMORIAL CHARITABLE TRUST,LUCKNOW vs THE DCIT (E), LUCKNOW
ITA 328/LKW/2020[2012-13]Status: Disposed10/8/2022AY 2012-13
M/S. SHRI RAM SWAROOP MEMORIAL CHARITABLE TRUST,LUCKNOW vs THE DCIT (E), LUCKNOW
ITA 327/LKW/2020[2011-12]Status: Disposed10/8/2022AY 2011-12
RASHEEDA MEMORIAL TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 210/LKW/2020[NA]Status: Disposed10/8/2022
SMT. HEEMA AGARWAL,KANPUR vs INCOME TAX OFFICER, WARD- 4(3), KANPUR
ITA 336/LKW/2019[2015-16]Status: Heard10/8/2022AY 2015-16
LAL CHAND HASWANI,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-2, KANPUR
ITA 632/LKW/2016[2010-11]Status: Disposed10/8/2022AY 2010-11
SG INTERNATIONAL,KANPUR vs INCOME TAX OFFICER-1(4), KANPUR
ITA 135/LKW/2022[2015-16]Status: Disposed8/8/2022AY 2015-16
SHRI NEERAJ BHARDWAJ,BAREILLY vs INCOME TAX OFFICER, WARD-2(1), BAREILLY
ITA 333/LKW/2020[2010-11]Status: Disposed8/8/2022AY 2010-11
SHRI RAM GOPAL DOHARE,BAREILLY vs INCOME TAX OFFICER, WARD-2(3), BAREILLY
ITA 195/LKW/2019[2007-08]Status: Disposed8/8/2022AY 2007-08
