← All Benches
ITAT Lucknow Bench
2,687 judgments
THE SUB- REGISTRAR,HAMIRPUR vs DI (INTELLIGENCE & CRIMINAL INVESTIGATION, KANPUR
ITA 250/LKW/2018[2014-15]Status: Disposed18/10/2022AY 2014-15
INCOME TAX OFFICER-3(1), LUCKNOW vs M/S GAUTAM BUDDH PANCHSHEEL SHODH SAHITYA SANSKRITI SANSTHAN, LUCKNOW
ITA 25/LKW/2021[2016-2017]Status: Disposed15/9/2022AY 2016-2017
SHRI NEERAJ MISHRA,BAREILLY vs INCOME TAX OFFICER, BAREILLY
ITA 394/LKW/2017[2010-11]Status: Disposed15/9/2022AY 2010-11
SITA RAM RASTOGI,LAKHIMPUR KHERI vs INCOME TAX OFFICER, WARD 3(5), LAKHIMPUR KHERI
ITA 23/LKW/2022[2017-2018]Status: Disposed8/9/2022AY 2017-2018
DCIT, RANGE-3, LUCKNOW vs SHRI SURENDRA PRATAP SINGH, LUCKNOW
ITA 408/LKW/2020[2015-16]Status: Disposed2/9/2022AY 2015-16
SHIMLA PROPERTIES,LUCKNOW vs PR. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 113/LKW/2022[2012-13]Status: Disposed1/9/2022AY 2012-13
INCOME TAX OFFICER-3(4), LAKHIMPUR-KHERI vs M/S KHERI PHILIBHIT SAHKARI GANNA VIKAS SAMITI LTD., LAKHIMPUR-KHERI
ITA 540/LKW/2015[2012-13]Status: Disposed1/9/2022AY 2012-13
INCOME TAX OFFICER-3(4), LAKHIMPUR-KHERI vs M/S CO-OPERATIVE CANE DEVELOPMENT UNION LTD., LAKHIMPUR-KHERI
ITA 536/LKW/2015[2012-13]Status: Disposed1/9/2022AY 2012-13
INCOME TAX OFFICER-3(5), LAKHIMPUR-KHERI vs M/S SEHKARI GANNA VIKAS SAMITI LTD, LAKHIMPUR-KHERI
ITA 525/LKW/2015[2009-10]Status: Disposed1/9/2022AY 2009-10
INCOME TAX OFFICER-3(5), LAKHIMPUR-KHERI vs M/S SEHKARI GANNA VIKAS SAMITI LTD, LAKHIMPUR-KHERI
ITA 474/LKW/2015[2012-13]Status: Disposed1/9/2022AY 2012-13
INCOME TAX OFFICER, LAKHIMPUR-KHERI vs M/S SAHKARI GANNA VIKAS SAMITI LTD., LAKHIMPUR-KHERI
ITA 285/LKW/2015[2011-12]Status: Disposed1/9/2022AY 2011-12
TIMECITY REAL ESTATES(INDIA) LIMTED,LUCKNOW vs PCIT-1, LUCKNOW, LUCKNOW
ITA 67/LKW/2021[2015-2016]Status: Disposed30/8/2022AY 2015-2016
INCOME TAX OFFICER-6(4), LUCKNOW vs SHRI ZARRAR HUSSAIN, LUCKNOW
ITA 89/LKW/2020[2011-12]Status: Disposed30/8/2022AY 2011-12
DIVYNAND SPIRITUAL SANSTHAN,HARDOI vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 68/LKW/2020[NA]Status: Disposed30/8/2022
SHRI SANJAY KAPOOR,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 682/LKW/2019[2014-15]Status: Disposed30/8/2022AY 2014-15
SMT. UMA DEVI (DECEASED) THROUGH DEVENDRA KUMAR (SON),BAREILLY vs INCOME TAX OFFICER-2(3), BAREILLY
ITA 548/LKW/2019[2008-09]Status: Disposed30/8/2022AY 2008-09
SHRI VINEET MEHROTRA,HARDOI vs I.T.O.-1(5), SHAHJAHANPUR
ITA 717/LKW/2017[2013-14]Status: Disposed30/8/2022AY 2013-14
JAG MOHAN,KANPUR NAGAR vs THE INCOME TAX OFFICER-1(3)(5), KANPUR
ITA 136/LKW/2021[2017-2018]Status: Disposed29/8/2022AY 2017-2018
AVNEEDRA SINGH RATHORE,KANPUR vs ITO-1(1), KANPUR, KANPUR
ITA 118/LKW/2021[2012-2013]Status: Disposed29/8/2022AY 2012-2013
INCOME TAX OFFICER - 3(1), KANPUR vs SHRI AKSHAY KUMAR AGARWAL, KANPUR
ITA 65/LKW/2019[2014-15]Status: Disposed29/8/2022AY 2014-15
