← All Benches
ITAT Lucknow Bench
2,687 judgments
STATE BANK OF INDIA, FUND SETTLEMENT OFFICE,KANPUR vs INCOME TAX OFFICER (TDS)-II, KANPUR
ITA 22/LKW/2017[2012-13]Status: Disposed27/4/2022AY 2012-13
MAA SIDDHIDATRI SEVA SAMITI,LUCKNOW vs ITO, EXEMPTION WARD, LUCKNOW, LUCKNOW
ITA 80/LKW/2021[2017-2018]Status: Disposed26/4/2022AY 2017-2018
SUNNY KAPOOR,BAREILLY vs ITO-2(2), BAREILLY NEW
ITA 74/LKW/2021[2017-2018]Status: Disposed11/4/2022AY 2017-2018
SHRI ASHOK KUMAR SINGH,LUCKNOW vs ITO-1(1), LUCKNOW
ITA 354/LKW/2020[2017-18]Status: Disposed11/4/2022AY 2017-18
KISAN SAHKARI CHINI MILLS LTD.,PILIBHIT vs ASTT. COMMISSIONER OF INCOME TAX, BAREILLY
ITA 776/LKW/2016[2008-09]Status: Disposed7/4/2022AY 2008-09
KISAN SAHKARI CHINI MILLS LTD.,PILIBHIT vs ASTT. COMMISSIONER OF INCOME TAX, BAREILLY
ITA 775/LKW/2016[2007-08]Status: Disposed7/4/2022AY 2007-08
KISAN SAHKARI CHINI MILLS LTD.,PILIBHIT vs ASTT. COMMISSIONER OF INCOME TAX, BAREILLY
ITA 774/LKW/2016[2006-07]Status: Disposed7/4/2022AY 2006-07
RAMESHWAR RAI,BAREILLY vs INCOME TAX OFFICER -2, BAREILLY
ITA 75/LKW/2021[2018-2019]Status: Disposed6/4/2022AY 2018-2019
ULTRA VALUE,LUCKNOW vs ITO (1)(1), LUCKNOW, LUCKNOW
ITA 109/LKW/2021[2019-2020]Status: Disposed6/4/2022AY 2019-2020
JOINT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE, KANPUR vs M/S.ASFAND AKHTAR, KANPUR
ITA 703/LKW/2018[2016-17]Status: Disposed6/4/2022AY 2016-17
JOINT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE, KANPUR vs M/S.ASFAND AKHTAR, KANPUR
ITA 702/LKW/2018[2014-15]Status: Disposed6/4/2022AY 2014-15
JOINT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE, KANPUR vs M/S.ASFAND AKHTAR, KANPUR
ITA 701/LKW/2018[2013-14]Status: Disposed6/4/2022AY 2013-14
JOINT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE, KANPUR vs M/S.ASFAND AKHTAR, KANPUR
ITA 582/LKW/2018[2015-16]Status: Disposed6/4/2022AY 2015-16
DESH BHARTI PUBLIC SCHOOL SAMITI,LUCKNOW vs AO EXEMPTION, LUCKNOW
ITA 9/LKW/2022[2014-2015]Status: Disposed5/4/2022AY 2014-2015
JAGMINI MICRO KNIT PVT. LTD,KANPUR vs DCIT 2(1)(1), KANPUR
ITA 98/LKW/2021[2019-2020]Status: Disposed5/4/2022AY 2019-2020
INCOME TAX OFFICER-1(1), KANPUR vs SHRI ANKIT AGARWAL, KANPUR
ITA 87/LKW/2020[2015-16]Status: Disposed5/4/2022AY 2015-16
INCOME TAX OFFICER-1(1), KANPUR vs M/S. ADITYA AGARWAL, HUF, KANPUR
ITA 86/LKW/2020[2015-16]Status: Disposed5/4/2022AY 2015-16
INCOME TAX OFFICER-1(1), KANPUR vs SHRI ABHISHEK AGARWAL, KANPUR
ITA 85/LKW/2020[2015-16]Status: Disposed5/4/2022AY 2015-16
INCOME TAX OFFICER-1(1), KANPUR vs SHRI ASHOK KUMAR MAHESHWARI, KANPUR
ITA 84/LKW/2020[2010-11]Status: Disposed5/4/2022AY 2010-11
LUCKNOW DEVELOPMENT AUTHORITY,LUCKNOW vs DCIT (E), LUCKNOW
ITA 666/LKW/2019[2012-13]Status: Disposed5/4/2022AY 2012-13