← All Benches
ITAT Lucknow Bench
2,687 judgments
LUCKNOW DEVELOPMENT AUTHORITY,LUCKNOW vs DCIT (E), LUCKNOW
ITA 665/LKW/2019[2012-13]Status: Disposed5/4/2022AY 2012-13
LUCKNOW DEVELOPMENT AUTHORITY,LUCKNOW vs DCIT (E), LUCKNOW
ITA 656/LKW/2019[2012-13]Status: Disposed5/4/2022AY 2012-13
THE SUB-REGISTRAR,KUSHINAGAR vs DIRECTOR OF INCOME TAX (I & CI), LUCKNOW
ITA 241/LKW/2019[2011-12]Status: Disposed5/4/2022AY 2011-12
M/S. HARI KISHAN SOMANICHARITABLE TRUST,KANPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
ITA 159/LKW/2018[2018-19]Status: Disposed5/4/2022AY 2018-19
INCOME TAX OFFICER-1(3), KANPUR vs SMT. RAJ RANI GUPTA, KANPUR
ITA 207/LKW/2020[2014-15]Status: Disposed28/3/2022AY 2014-15
DAINYAM AARADHYAM SOCIETY,KANNAUJ vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 185/LKW/2020[NA]Status: Disposed28/3/2022
INCOME TAX OFFICER-3(1), KANPUR vs SHRI BHARAT GUPTA, HUF, KANPUR
ITA 175/LKW/2020[2015-16]Status: Disposed28/3/2022AY 2015-16
MAHILA EVAM BAL VIKAS MAJDOOR UTTHAN SAMITI,UDHAM SINGH NAGAR vs COMMISSIONER OF INCOME TAX(E), LUCKNOW
ITA 159/LKW/2020[NA]Status: Disposed28/3/2022
INCOME TAX OFFICER-2(3), KANPUR vs SMT. PRIYANKA AGNIHOTRI (SHUKLA), KANPUR
ITA 124/LKW/2020[2015-16]Status: Disposed28/3/2022AY 2015-16
SHYAM SUNDER GUPTA,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-I, KANPUR
ITA 217/LKW/2017[2013-14]Status: Disposed28/3/2022AY 2013-14
GAGAN RAJPOOT,FAIZABAD vs INCOME TAX OFFICER-1, FAIZABAD
ITA 326/LKW/2014[2009-10]Status: Disposed28/3/2022AY 2009-10
LUCKNOW DEVELOPMENT AUTHORITY,LUCKNOW vs DCIT (E), LUCKNOW
ITA 439/LKW/2019[2016-17]Status: Disposed10/3/2022AY 2016-17
LUCKNOW DEVELOPMENT AUTHORITY,LUCKNOW vs ACIT (E), LUCKNOW
ITA 186/LKW/2019[2013-14]Status: Disposed10/3/2022AY 2013-14
LUCKNOW DEVELOPMENT AUTHORITY,LUCKNOW vs ACIT (E), LUCKNOW
ITA 185/LKW/2019[2013-14]Status: Disposed10/3/2022AY 2013-14
LUCKNOW EVELOPMENT AUTHORITY,LUCKNOW vs I.T.O., LUCKNOW
ITA 164/LKW/2019[2015-16]Status: Disposed10/3/2022AY 2015-16
LUCKNOW DEVELOPMENT AUTHORITY,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 163/LKW/2019[2014-15]Status: Disposed10/3/2022AY 2014-15
M/S RAHMAN INDUSTRIES LTD,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-VI, KANPUR
ITA 528/LKW/2017[2010-11]Status: Disposed10/3/2022AY 2010-11
SANGRILA NUTRI FOOD PRODUCTS,KANPUR vs ITO, WARD 2(2)(3), KANPUR
ITA 99/LKW/2021[2019-2020]Status: Disposed8/3/2022AY 2019-2020
M/S S.K. SHOES AND BOOTS PRIVATE LIMITED,KANPUR vs THE INCOME TAX OFFICER, WARD 2(3)(5), KANPUR
ITA 110/LKW/2021[2018-2019]Status: Disposed8/3/2022AY 2018-2019
M/S. MARIA EXPORTS INTERNATIONAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, KANPUR
ITA 425/LKW/2019[2014-15]Status: Disposed7/3/2022AY 2014-15
