← All Benches
ITAT Lucknow Bench
2,687 judgments
KHAIRABAD EYE HOSPITAL SOCIETY,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-I, KANPUR
ITA 351/LKW/2019[2011-12]Status: Disposed7/3/2022AY 2011-12
KHAIRABAD EYE HOSPITAL SOCIETY,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-I, KANPUR
ITA 350/LKW/2019[2010-11]Status: Disposed7/3/2022AY 2010-11
KHAIRABAD EYE HOSPITAL SOCIETY,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-I, KANPUR
ITA 349/LKW/2019[2008-09]Status: Disposed7/3/2022AY 2008-09
KHAIRABAD EYE HOSPITAL SOCIETY,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-I, KANPUR
ITA 348/LKW/2019[2007-08]Status: Disposed7/3/2022AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX (E), LUCKNOW vs M/S. SWARVEDA MAHAMANDIR TRUST, VARANASI
ITA 572/LKW/2019[2016-17]Status: Disposed2/3/2022AY 2016-17
INCOME TAX OFFICER-3(4), KANPUR vs SHRI SANTOSH KUMAR AGARWAL, KANPUR
ITA 153/LKW/2020[2014-15]Status: Disposed17/2/2022AY 2014-15
HELP U WELFARE SOCIETY,VARANASI vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 738/LKW/2019[NA]Status: Disposed16/2/2022
M/S. HARROW EDUCATIONAL SOCIETY,BAREILLY vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 732/LKW/2019[2012-13]Status: Disposed15/2/2022AY 2012-13
COMMISSIONER OF INCOME TAX (E), LUCKNOW vs M/S. HARROW EDUCATIONAL SOCIETY, BAREILLY
ITA 731/LKW/2019[2012-13]Status: Disposed15/2/2022AY 2012-13
SHRI VISHNU KUMAR,BAREILLY vs I.T.O. -2(3), BAREILLY
ITA 366/LKW/2020[2017-18]Status: Disposed3/2/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR vs SHRI ASHOK KUMAR MAHESHWARI, KANPUR
ITA 56/LKW/2019[2014-15]Status: Disposed3/2/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR vs SHRI MANISH MAHESHWARI, KANPUR
ITA 55/LKW/2019[2014-15]Status: Disposed3/2/2022AY 2014-15
SMT. PURNIMA AGARWAL,LUCKNOW vs CHIEF COMMISSIONER OF INCOME TAX (OSD), LUCKNOW
ITA 255/LKW/2019[2015-16]Status: Disposed3/2/2022AY 2015-16
M/S JAMA CORPORATION PVT. LTD.,KANPUR vs DYT. COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 449/LKW/2017[2013-14]Status: Disposed3/2/2022AY 2013-14
VINAYAK SHREE ROYAL TECH PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, KANPUR
ITA 291/LKW/2019[2010-11]Status: Disposed2/2/2022AY 2010-11
M/S BASTI WINE CO. (ENGLISH),KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 683/LKW/2018[2014-15]Status: Disposed2/2/2022AY 2014-15
DR. OM PRAKASH MITTAL AND SMT. MITHILESH KUMARI CHARITABLE TRUST,KANPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 619/LKW/2019[NA]Status: Disposed31/1/2022
M/S. SAHARA CITY HOMES,ANAND vs INCOME TAX OFFICER- 3(4), RANGE-3, LUCKNOW
ITA 39/LKW/2019[2012-13]Status: Disposed31/1/2022AY 2012-13
M/S. SAHARA CITY HOMES,RAJKOT vs INCOME TAX OFFICER- 34), RANGE-3, LUCKNOW
ITA 38/LKW/2019[2012-13]Status: Disposed31/1/2022AY 2012-13
M/S. SAHARA CITY HOMES,JAMNAGAR vs INCOME TAX OFFICER -3(4), LUCKNOW
ITA 37/LKW/2019[2012-13]Status: Disposed31/1/2022AY 2012-13
