← All Benches

ITAT Lucknow Bench

2,688 judgments

RAGHAV BAHL,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 236/LKW/2024[2017-18]Status: Disposed2/5/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAGHAV BAHL,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 235/LKW/2024[2016-17]Status: Disposed2/5/2024AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAGHAV BAHL,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 234/LKW/2024[2015-16]Status: Disposed2/5/2024AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAGHAV BAHL,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 233/LKW/2024[2014-15]Status: Disposed2/5/2024AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAGHAV BAHL,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 232/LKW/2024[2013-14]Status: Disposed2/5/2024AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAJENDRA TRIVEDI,ITAUNJA LUCKNOW vs ITO, LUCKNOW

ITA 51/LKW/2024[2017-2018]Status: Disposed1/5/2024AY 2017-2018

VINAY KUMAR SHUKLA,LUCKNOW vs ITO, WARD-1(4), LUCKNOW

ITA 37/LKW/2024[2015-16]Status: Heard30/4/2024AY 2015-16

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

SHASHI GUPTA,KANPUR vs ITO-1(1)(4), KANPUR

ITA 99/LKW/2024[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

VIJAY KUMAR AGARWAL,BAHRAICH vs ITO-1, BAHRAICH

ITA 93/LKW/2024[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

MR.BHUPENDRA KUMAR TIWARI,GONDA vs ITO-6(1), LUCKNOW

ITA 79/LKW/2024[2021-22]Status: Disposed29/4/2024AY 2021-22

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

KHALEEQUE AHMAD NAYYAR,LUCKNOW vs CPC, BANGLORE, LUCKNOW

ITA 104/LKW/2024[2020-2021]Status: Disposed29/4/2024AY 2020-2021

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

UNMESH,LUCKNOW vs JT.CIT-1, LUCKNOW

ITA 428/LKW/2023[2018-19]Status: Disposed29/4/2024AY 2018-19

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

RAM SARAN,LUCKNOW vs ITO-4(3), LUCKNOW

ITA 427/LKW/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

GANESH PRASAD OMER,KANPUR vs ITO WARD-1(3)(5), KANPUR

ITA 413/LKW/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

SANJAY GUPTA,GONDA vs ITO, GONDA-NEW

ITA 402/LKW/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

MOHAMMAD FARHAN,LUCKNOW vs INCOME TAX OFFICER-1(2), LUCKNOW-NEW

ITA 379/LKW/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

VINOD KUMAR SINGH,LUCKNOW vs ITO-1(5), LUCKNOW-NEW

ITA 377/LKW/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

SAMRIDDHI PROGRESSIVE PHARMA PRIVATE LIMITED,LUCKNOW vs INCOME-TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 357/LKW/2023[2018-19]Status: Disposed29/4/2024AY 2018-19

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

ATIF ENAYAT,GONDA vs ITO, GONDA-NEW

ITA 336/LKW/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

RAFAT NASEEM SIDDHIQUI,LUCKNOW vs ITO5(3), LUCKNOW NEW, LUCKNOW

ITA 280/LKW/2023[A.Y 2017-18]Status: Disposed29/4/2024

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)