ITAT Lucknow Bench
2,688 judgments
SONU SINGH YADAV,F 720,GUJAINI, KANPUR-208022,KANPUR vs INCOME TAX OFFICER,WARD1(2)(, KANPUR-2080014), KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
RAJESH KUMAR GUPTA,BAREILLY vs I.T.O. 2(3), BAREILLY
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
PAHARI MATA SAHKARI AWAS SAMITI LTD,LUCKNOW vs ACIT REANG-1, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
RAKESH KUMAR SONI,BANDA vs DY. CIT, CC-1, KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
SHABANA BEGUM,LUCKNOW vs INCOME TAX OFFICER-5(3) (RANGE 5), LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S SIDDHARTH UNIVERSITY,SIDDHARTH NAGAR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER- 3(2), KANPUR vs SHRI MAYUR GUPTA, KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER- 3(2), KANPUR vs SHRI MAYUR GUPTA, KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
NASEEM AHMAD,LUCKNOW vs ITO RANGE-3(2), LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
AHIBARAN,HARDOI vs ITO-*3(2), HARDOI
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
VINAY BHARTIA,KANPUR vs ITO WARD 1(1)(5), KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
AJAY KUMAR JAISWAL,RAEBARELI vs ITO-1, RAEBARELI, RAEBARELI
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
RATAN CHAND GOEL,BAHRAICH vs ITO-2, BAHRAICH
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
ANURAG BRICK FIELD,KANPUR DEHAT vs ITO WARD-1(1)(1), KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
AMRIK SINGH,JHAUNI PURVA, HARDOI vs ITO-3(2), HARDOI, INCOME TAX OFFICE NAGHETA ROAD, HARDOI
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
MS. GUNJAN AGARWAL,BARABANKI. vs THE INCOME TAX OFFICER-5(4), BARABANKI.
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
M/S. EUGENICS MEDI SCIENCES PVT. LD.,LUCKNOW. vs THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE-2, LUCKNOW., LUCKNOW.
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHREE KRISHNA PRANAMI SOCIAL WELFARE AND EDUCATIONAL SOCIETY,UDHAM SINGH NAGAR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
