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ITAT Lucknow Bench

2,688 judgments

MR. ADITYA KUMAR,LUCKNOW vs ITO-1(1), LUCKNOW

ITA 22/LKW/2024[2017-18]Status: Disposed28/5/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

SUSHIL KUMAR DWIVEDI,KANPUR vs ITO WARD-1(3)(4), KANPUR

ITA 21/LKW/2024[2011-12]Status: Disposed28/5/2024AY 2011-12

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

JUNAID ALI,LUCKNOW vs ITO-6(2), LUCKNOW

ITA 2/LKW/2024[2017-18]Status: Disposed28/5/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

SIDDHARTH MAHENDRA,C/O SANJAY SAXENA,SHAHJAHANPUR vs ITO, HARDOI

ITA 16/LKW/2024[2017-18]Status: Disposed28/5/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

VIVEK BENARA,AGRA vs ITO WARD 1(1)(5), KANPUR

ITA 132/LKW/2024[2017-18]Status: Disposed28/5/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

NAVED ISRAR,UNNAO vs ITO WARD 1(1)(5), KANPUR

ITA 124/LKW/2024[2017-2018]Status: Disposed28/5/2024AY 2017-2018

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

PARVINDU DUGGAL,SHAHJAHANPUR vs ITO-1(5) SHAHJAHANPUR-2 (CURRENT JURISDICTION- ITO-1(4) SHAHJAHANPUR-1), SHAHJAHANPUR

ITA 119/LKW/2024[2017-18]Status: Disposed28/5/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

ARUN KUMAR CHATURVEDI,KANPUR vs DY.CIT-3, KANPUR

ITA 109/LKW/2024[2014-15]Status: Disposed28/5/2024AY 2014-15

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

SS INDUSTRIES,LUCKNOW vs CPC, BANGLORE

ITA 1/LKW/2024[2022-23]Status: Disposed28/5/2024AY 2022-23

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

DHANANJAY WAREHOUSING,RAMPURA GARDEN vs ITO-1(2), BAREILLY-NEW, BAREILLY

ITA 314/LKW/2023[2016-17]Status: Disposed28/5/2024AY 2016-17

SHRI SUDHANSHU SRIVASTAVA (Judicial Member)

MAHESH SHARMA,KANPUR vs INCOME TAX OFFICER WARD 1 (3)(2), KANPUR

ITA 134/LKW/2022[2017-18]Status: Heard17/5/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CC-I, KANPUR vs SHRI YOGENDRA KUMAR JAISWAL, MUMBAI

ITA 442/LKW/2019[2015-16]Status: Disposed13/5/2024AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RITU KAPUR,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 244/LKW/2024[2019-20]Status: Disposed2/5/2024AY 2019-20

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RITU KAPUR,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 243/LKW/2024[2018-19]Status: Disposed2/5/2024AY 2018-19

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RITU KAPUR,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 242/LKW/2024[2016-17]Status: Disposed2/5/2024AY 2016-17

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RITU KAPUR,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 241/LKW/2024[2015-16]Status: Disposed2/5/2024AY 2015-16

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RITU KAPUR,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 240/LKW/2024[2014-15]Status: Disposed2/5/2024AY 2014-15

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RITU KAPUR,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 239/LKW/2024[2013-14]Status: Disposed2/5/2024AY 2013-14

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAGHAV BAHL,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 238/LKW/2024[2019-20]Status: Disposed2/5/2024AY 2019-20

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAGHAV BAHL,DELHI vs PR. CIT (CENTRAL), KANPUR, KANPUR

ITA 237/LKW/2024[2018-19]Status: Disposed2/5/2024AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)