ITAT Lucknow Bench
2,688 judgments
SHREE RADHEY KRUPA CONCAST (INDIA)PVT.LTD,ANANTAPUR vs DY.CIT-6, KANPUR
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ACIT(E), LUCKNOW vs M/S. GANGOTRI HUMAN RESOURCES & DEVELOPMENT SOCIETY, ALLAHABAD
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MEDICAL POLLUTION CONTROL COMMITTEE,KANPUR vs ACIT, CENTRAL-1(2)(1), KANPUR
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
TECHNICAL ASSOCIATES LIMITED,LUCKNOW vs DCIT, RANGE-3, LUCKNOW
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
AJAY KUMAR NIRWAN,LUCKNOW vs INCOME TAX OFFICER WARD 2(1)(1), KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
FINANCE & ACCOUNTS OFFICER, DIOS, LUCKNOW.,LUCKNOW. vs JOINT COMMISSIONER OF INCOME TAX(TDS), LUCKNOW.
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
FINANCE & ACCOUNTS OFFICER, DIOS, LUCKNOW.,LUCKNOW. vs JOINT COMMISSIONER OF INCOME TAX(TDS), LUCKNOW.
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
FINANCE & ACCOUNTS OFFICER, DIOS, LUCKNOW.,LUCKNOW. vs JOINT COMMISSIONER OF INCOME TAX(TDS), LUCKNOW.
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
FINANCE & ACCOUNTS OFFICER, DIOS, LUCKNOW.,LUCKNOW. vs JOINT COMMISSIONER OF INCOME TAX(TDS), LUCKNOW., LUCKNOW.
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
FINANCE & ACCOUNTS OFFICER, DIOS, LUCKNOW.,LUCKNOW. vs JOINT COMMISSIONER OF INCOME TAX(TDS), LUCKNOW.
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KAPIL DEO TRIPATHI,LUCKNOW vs DCIT CIRCLE-4 LUCKNOW, LUCKNOW
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ARUN KUMAR CHATURVEDI,KANPUR vs ACIT-3, KANPUR
HON’BLE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND G. D. PADMAHSHALI (Accountant Member)
RAKA SINGH,LUCKNOW vs ITO WARD 1(3) LUCKNOW, LUCKNOW
HON’BLE SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI GOPI KISHAN OMARVAISH DHARAMDA TRUST,KANPUR vs ITO, EXEMPTION WAED, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
RAM SWAROOP MEMORIAL CHARITABLE TRUST,BAREILLY vs C.I.T. (E), LUCKNOW
HON’BLE SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
NEHA SINGH,LUCKNOW vs ITO-3(2), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SUNEEL KUMAR AGRAWAL,LAKHIMPUR KHERI vs INCOME TAX OFFICER 3(5), LAKHIMPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)
GAGAN PREET KAUR VIRDI,LUCKNOW vs ITO-6(2), LUCKNOW-NEW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
BHAGWAN DAS,HARDOI vs ITO-3(2), HARDOI, HARDOI
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
NEERAJ KUMAR SRIVASTAVA,BAHRAICH vs ITO-1, BAHRAICH
SHRI SUDHANSHU SRIVASTAVA (Judicial Member)