ITAT Lucknow Bench
2,688 judgments
MANOJ KUMAR,LUCKNOW vs ITO-1(2), LUCKNOW
YASH ORNAMENTS (P) LTD.,BAREILLY vs ACIT, CIRCLE-2, BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE, GONDA vs M/S B.D AGRICARE PVIVATE LIMITED, BASTI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
AMAN INFRAPROPERTIES P. LTD,LUCKNOW vs ACIT RANGE-1, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
AMAN INFRAPROPERTIES P. LTD,LUCKNOW vs ACIT RANGE-1, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
THE SUB-REGISTRAR,KUSHINAGAR vs ADDITIONAL COMMISSIONER OF INCOME TAX (I & CI), LUCKNOW
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
CA S.K. SAXENA CHARITABLE TRUST,SHAHJAHANPUR vs CIT EXEMPTION, LUCKNOW
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
CA S.K. SAXENA CHARITABLE TRUST,SHAHJAHANPUR vs CIT EXEMPTION, LUCKNOW, LUCKNOW
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S VINDHYAVASINI AUTOMOBILE,BARABANKI vs D/ACIT-3, LUCKNOW-NEW
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S. CHITRA LEKHA SHIKSHA SEWA SAMITI,KANPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
R.K. PRODUCTS COMPANY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- II, KANPUR
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
STATE BANK OF INDIA, OVERSEAS BRANCH, 15/54B, CIVIL LINES, KANPUR,KANPUR vs DY. CIT(TDS), KANPUR, KANPUR
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
STATE BANK OF INDIA, ZONAL OFFICE, THE MALL ROAD, KANPUR,KANPUR vs DY. CIT(TDS), KANPUR, KANPUR
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S CANE DEVELOPMENT COUNCIL CHILWARIA, BRH, C/O AYYUBI CHAMBER, RANIGANJ, LAKHIMPUR KHERI-262802,LAKHIMPUR KHERI vs THE INCOME TAX OFFICER-1, BAHRAICH
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SATYA KUMAR DARBARI,LUCKNOW vs DCITACIT-4, LUCKNOW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ITO-6(1), LUCKNOW vs M/S U.P. STATE MINERAL DEVELOPMENT CORPORATION LTD., LUCKNOW
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
PREM CHAND YADAV,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX-1, LUCKNOW - NEW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SANDEEP KUMAR GUPTA,LUCKNOW vs DCIT-6, LUCKNOW, LUCKNOW
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
NRW KULDEEP SINGH,SUKHVIDER SINGH & OTHERS,KANPUR vs DY. CIT, CIRCLE-1(1)(1), KANPUR
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SANJAY KUMAR,NIGHASAN vs INCOME TAX OFFICER (NFAC), AO ASSESSMENT UNIT(NFAC), NEW DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
