MANOJ KUMAR,LUCKNOW vs. ITO-1(2), LUCKNOW
ITA 385/LKW/2023Status: DisposedITAT Lucknow30 July 2024AY 2017-181 pages
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8.
For statistical purposes, the appeal is partly allowed. Order pronounced in the open Court on 30/07/2024.
Sd/- Sd/- [SUBHASH MALGURIA] [ANADEE NATH MISSHRA] JUDICIAL MEMBER ACCOUNTANT MEMBER
DATED:30/07/2024
JJ:
Copy forwarded to:
- 1. Appellant - 2. Respondent - 3. CIT(A) - 4. CIT - 5. DR
By order
Assistant Registrar
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