← All Benches

ITAT Lucknow Bench

2,688 judgments

MOHD ARSHAD, GHOSIYANA, RUDAULI, FAIZABAD-224120 (U.P) INDIA.,FAIZABAD vs INCOME TAX OFFICER-1, FAIZABAD., FAIZABAD

ITA 183/LKW/2023[2010-11]Status: Disposed29/8/2024AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAHUL GUPTA,SHAHJAHANPUR vs INCOME TAX OFFICER 3(2), HARDOI

ITA 123/LKW/2023[2017-18]Status: Disposed29/8/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAHUL GUPTA,SHAHJAHANPUR vs INCOME TAX OFFICER 3(2), HARDOI

ITA 122/LKW/2023[2017-18]Status: Disposed29/8/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

VINTI MAHESHWARI,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW NEW

ITA 123/LKW/2021[2017-2018]Status: Disposed29/8/2024AY 2017-2018

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

ACIT (E), LUCKNOW vs SHIV RAM DAS GULITI MEMORIAL SOCIETY, ALLAHABAD

ITA 9/LKW/2020[2014-15]Status: Disposed29/8/2024AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHUBH NIVESH JEWELLERS LTDD,BAREILLY vs ITO WARD-2(2), BAREILLY

ITA 45/LKW/2024[2017-18]Status: Heard22/8/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

TULSI GRAMODYOG SEWA SAMITI,LUCKNOW vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), LUCKNOW

ITA 224/LKW/2022[00]Status: Fixed22/8/2024

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

TULSI GRAMODYOG SEWA SAMITI,LUCKNOW vs THE CIT (EXEMPTIONS), LUCKNOW, LUCKNOW

ITA 217/LKW/2022[00]Status: Fixed22/8/2024

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

REHBER FOOD INDUSTRIES PVT. LTD,BAREILLY vs PR. COMMISSIONER OF INCOME TAX, BAREILLY

ITA 146/LKW/2022[2017-18]Status: Heard22/8/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S UNNAO DISTILLERIER AND BREWERIES LTD,KANPUR vs DY.CIT (TDS), KANPUR

ITA 36/LKW/2024[2016-17]Status: Disposed20/8/2024AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAJEEV JAISWAL AND OTHERS,BAREILY vs ASSESSMENT UNIT, NFAC

ITA 35/LKW/2024[2020-21]Status: Fixed19/8/2024AY 2020-21

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

KISAN SAHKARI CHINI MILLS LIMITED,SHAHJAHANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, LUCKNOW

ITA 758/LKW/2017[2009-10]Status: Disposed8/8/2024AY 2009-10

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

U.P.POWER CORPORATION LTD.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, LUCKNOW

ITA 96/LKW/2013[2008-09]Status: Disposed8/8/2024AY 2008-09

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DY. COMMISSIONER OF INCOME TAX-VI, LUCKNOW vs M/S. U.P.POWER CORPORATION LTD., LUCKNOW

ITA 135/LKW/2013[2008-09]Status: Disposed8/8/2024AY 2008-09

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S FIVE ROSES,KANPUR vs DY, CIT-CC-1, KANPUR

ITA 273/LKW/2024[2017-18]Status: Disposed5/8/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S FIVE ROSES,KANPUR vs J/DCIT-CC, KANPUR

ITA 272/LKW/2024[2016-17]Status: Disposed5/8/2024AY 2016-17

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S FIVE ROSES,KANPUR vs DY, CIT-CC-1, KANPUR

ITA 271/LKW/2024[2015-16]Status: Disposed5/8/2024AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

ANAND TRANSFORMERS P.LTD,AYODHYA vs DCIT, CIRCLE, FAIZABAD

ITA 116/LKW/2024[2022-23]Status: Disposed5/8/2024AY 2022-23

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

LODGE OF HARMONY NO,438EC,KANPUR vs ASSESSING OFFICER, EXEMPTION WARD, KANPUR

ITA 343/LKW/2023[2017-18]Status: Disposed5/8/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

U.P ELECTRONICS CORPORATION LTD.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, LUCKNOW

ITA 360/LKW/2015[2010-11]Status: Disposed5/8/2024AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)