ITAT Lucknow Bench
2,688 judgments
VIL LIMITED,LUCKNOW. vs DY. COMMISSIONER OF INCOME TAX-6, LUCKNOW.
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
VIL LIMITED,LUCKNOW. vs DY. COMMISSIONER OF INCOME TAX-6, LUCKNOW.
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
RAVI SHANKAR DUBEY,LUCKNOW vs D CIY RANGE-3, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ASTT. COMMISIONER OF INCOME TAX, LUCKNOW vs M/S APCO INFRATECH PVT. LTD., LUCKNOW
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MAHESH CHANDRA MISHRA,SHAHJAHANPUR vs ITO-1(4), SHAHJAHANPUR-1
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
PRADEEP KUMAR,LUCKNOW vs ACIT-1, LUCKNOW
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S MADHAV BISCUITS PVT. LTD.,KANPUR vs DCIT -6, KANPUR, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MR. RAJIV AGARWAL,LUCKNOW vs DCIT, RANGE-3, LUCKNOW
SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
HARDOI DISTRICT CANE GROWERS CO-*OPERATIVE SOCIETY LIMITED,LAKHIMPUR KHERI vs ITO-3(2), HARDOI-1
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
KAMAL,SHAHJAHANPUR vs INCOME TAX OFFICER, RANGE -1(4), SHAHJAHANPUR
the NFAC. However, the appeal before the NFAC came to be dismissed for the reason of non-compliance. 4. Now, the assessee has approached this Tribunal challenging the dismissal of his appeal by the NFAC by raising the following grounds of appeal: 1. The Ld. Commissioner of Income-tax (Appeals) has erred in law and on facts in passing the order which is unlawful, unjustified and against the principles of natural justice. 2. The Ld. Commissioner of Income-tax (Appeals) has erred in law and on
RAJ MANI YADAV,LUCKNOW vs ITO-3(3), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
GEETA SHARMA,SHAHJAHANPUR vs ITO-1(4), SHAHJAHANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
LAL JEEVAN BHARD,LUCKNOW vs ITO, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
KASHMIRI LAL,KANPUR vs ITO WARD-2(2), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
LODGE OF HARMONY NO.438EC,KANPUR vs A O EXAMPTION WARD, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
SHAILESH KUMAR GUPTA,LUCKNOW vs CIT (A), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
SARITA AGARWAL,HARDOI vs ITO-3(2), HARDOI, HARDOI
SHRAMIK VIKAS SAHKARI SHRRAM SAMVIDA SAMITI LTD.,KANPUR vs AO CIRCLE 1(1)(1), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
RAAG AGRAWAL,LUCKNOW vs DY. CIT-3, LUCKNOW
SHRI MANOJ SHARMA,BAREILY vs ASSTT. COMMISSIONER OF INCOME TAX-1, BAREILY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
